High Courts16 Jun 2016Dismissed
Harish Kumar - Appellant @HASH Manorama Devi and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1943
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 640 of 1,570
High Courts16 Jun 2016Disposed Off
Sunita Kumari - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1871 : (2016) ILRHP 1954
Constitution of India, 1950 - Article 226
High Courts16 Jun 2016Dismissed
State of Himachal Pradesh Vs Jugal Kishore
High Court Of Himachal Pradesh · (2016) 4 CriCC 795 : (2016) ILRHP 1946 : (2016) 4 RCRCriminal 222 : (2016) 3 SimLC 1469
Criminal Procedure Code, 1973 (CrPC) - Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts15 Jun 2016Disposed Off
Jai Lal and another - Petitioners/Accused @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1911
Punjab Excise Act, 1914 - Section 61(1)(a)
High Courts15 Jun 2016Disposed Off
State of H.P. - Appellant @HASH Bhagi Rath and another
High Court Of Himachal Pradesh · (2016) ILRHP 1927
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Dismissed
Vishal Bansal - Petitioner @HASH State of H.P. and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1934
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Dismissed
State of H.P. - Appellant @HASH Sanjay
High Court Of Himachal Pradesh · (2016) ILRHP 1930
Motor Vehicles Act, 1988 - Section 181, Section 192, Section 196Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts15 Jun 2016Dismissed
State of H.P. - Appellant @HASH Onkar Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1928
Penal Code, 1860 (IPC) - Section 279, Section 338
High Courts15 Jun 2016Dismissed
Lachhi Ram and another - Appellants @HASH Smt. Dassi Devi and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1916
Civil Procedure Code, 1908 (CPC) - Section 100Succession Act, 1925 - Section 63
High Courts15 Jun 2016Dismissed
Shashi Bala - Appellant @HASH Dr. Y.S. Parmar University of Horticulture and Forestry
High Court Of Himachal Pradesh · (2016) ILRHP 1926
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Dismissed
State of Himachal Pradesh and another Vs Shri Rajinder Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1881 : (2016) ILRHP 1932 : (2016) 3 LLN 124
Constitution of India, 1950 - Article 226
High Courts15 Jun 2016Disposed Off
Gulshan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) AIR(HP) 137 : (2016) ILRHP 1899
High Courts14 Jun 2016Disposed Off
Tulsi Ram son of late Shri Kharku Ram - Petitioner/Co-defendant No. 1 @HASH Narain Dass son of Shri Banshi Ram - Non-petitioner/Plaintiff
High Court Of Himachal Pradesh · (2016) 3 HimLR 1863 : (2016) ILRHP 1896
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts14 Jun 2016Disposed Off
State of H.P. - Appellant @HASH Hari Ram and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1878
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 4
High Courts14 Jun 2016Dismissed
State of H.P. - Appellant @HASH Jasbir Singh and Others
High Court Of Himachal Pradesh · (2016) ILRHP 1890
Penal Code, 1860 (IPC) - Section 306, Section 34, Section 498A
High Courts14 Jun 2016Disposed Off
Deen Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1868
Constitution of India, 1950 — Article 226
High Courts14 Jun 2016Disposed Off
Bahadur Singh Vs Vinod Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2022 : (2016) ILRHP 1854
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Specific Relief Act, 1963 — Section 34, 37
High Courts14 Jun 2016Disposed Off
Naresh Kumar Vs Tej Ram
High Court Of Himachal Pradesh · (2016) 3 HimLR 1859 : (2016) ILRHP 1874 : (2016) LatestHLJ(HP) 732
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts14 Jun 2016Disposed Off
Mulakh Raj Mehta Vs Mehar Chand
High Court Of Himachal Pradesh · (2016) ACD 745 : (2016) 4 HimLR 2104 : (2016) ILRHP 1871
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Vinod alias Lucky Rana
High Court Of Himachal Pradesh · (2016) CriLJ 3566 : (2016) ILRHP 1825
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 147, 149, 324, 341