COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 639 of 1,570

High Courts20 Jun 2016Dismissed

State of Himachal Pradesh - Appellant @HASH Amit Kumar

High Court Of Himachal Pradesh · (2016) 4 HimLR 2094 : (2016) ILRHP 2062

Penal Code, 1860 (IPC) - Section 376, Section 452, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(XI)

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High Courts20 Jun 2016Allowed

State of H.P. - Appellant @HASH Naresh Kumar

High Court Of Himachal Pradesh · (2016) ILRHP 2058

Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338

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High Courts20 Jun 2016Disposed Off

Shri Shiv Ram son of Shri Hari Singh and Others - Appellants/Defendants @HASH Shri Mahesh Prashad son of late Shri Jai Dev /Plaintiff

High Court Of Himachal Pradesh · (2016) 4 HimLR 2118 : (2016) ILRHP 2053

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38

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High Courts17 Jun 2016Disposed Off

Yashpal Ranta Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 3 HimLR 1893

Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts17 Jun 2016Dismissed

State of Himachal Pradesh - Appellant @HASH Sanjay Kumar

High Court Of Himachal Pradesh · (2016) 4 HimLR 2098 : (2016) ILRHP 2022 : (2016) LatestHLJ(HP) 892

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts17 Jun 2016Dismissed

United Indian Assurance Co. Ltd. - Appellant @HASH Sh. Tikkam Ram and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1866 : (2016) ILRHP 2031

Motor Vehicles Act, 1988 - Section 149

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High Courts17 Jun 2016Partly Allowed

State of Himachal Pradesh - Appellant @HASH Devu Rai

High Court Of Himachal Pradesh · (2016) ILRHP 2002

Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376

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High Courts17 Jun 2016Dismissed

State of Himachal Pradesh - Appellant @HASH Ramesh Sharma

High Court Of Himachal Pradesh · (2016) 4 HimLR 2114 : (2016) ILRHP 2018 : (2016) LatestHLJ(HP) 918

Penal Code, 1860 (IPC) - Section 302

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High Courts17 Jun 2016Disposed Off

Savitri Devi - Appellant @HASH National Insurance Company and another

High Court Of Himachal Pradesh · (2017) AAC 763 : (2016) ILRHP 1999

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Jun 2016Allowed

Sh. Sajjal Kumar - Appellant @HASH Sh. Baldev Singh and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1874 : (2016) ILRHP 1987

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Jun 2016Disposed Off

Ramesh Kumar and another - Appellants @HASH National Insurance Company Ltd. and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1857 : (2016) ILRHP 1985

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Jun 2016Dismissed

Oriental Insurance Company Ltd. - Appellant @HASH Smt. Shanta and Others

High Court Of Himachal Pradesh · (2016) AAC 2051 : (2016) ILRHP 1974

Motor Vehicles Act, 1988 - Section 149

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High Courts17 Jun 2016Dismissed

Oriental Insurance Company Ltd. - Appellant @HASH Sh Dev Sawroop and Others

High Court Of Himachal Pradesh · (2017) AAC 916 : (2016) ILRHP 1971

Motor Vehicles Act, 1988 - Section 149

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High Courts17 Jun 2016Dismissed

Oriental Insurance Co. Ltd. - Appellant @HASH Prajwal Singh and Others

High Court Of Himachal Pradesh · (2016) ILRHP 1969

Motor Vehicles Act, 1988 - Section 149

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High Courts17 Jun 2016Disposed Off

Niru Ram - Appellant @HASH State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2016) ILRHP 1963

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34

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High Courts17 Jun 2016Disposed Off

National Insurance Company Ltd. - Appellant @HASH Smt. Jhansi Devi and Others

High Court Of Himachal Pradesh · (2016) ILRHP 1961

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Jun 2016Dismissed

Sh. Devi Singh - Appellant @HASH Smt. Reeta Devi and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1856 : (2016) ILRHP 1960

Motor Vehicles Act, 1988 - Section 149

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High Courts17 Jun 2016Disposed Off

State of Himachal Pradesh Vs Neeraj Sharma & others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1883 : (2016) ILRHP 2013 : (2016) LatestHLJ(HP) 821

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50

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High Courts17 Jun 2016Disposed Off

State of H.P. Vs Teji Devi

High Court Of Himachal Pradesh · (2016) 3 HimLR 1888 : (2016) LatestHLJ(HP) 816

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(B)

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High Courts16 Jun 2016Dismissed

Smt. Mansha Devi Vs Shri Varinder Kumar

High Court Of Himachal Pradesh · (2016) 4 HimLR 2124

Civil Procedure Code, 1908 (CPC) - Section 100

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