High Courts27 Jun 2016Disposed Off
Baldev Raj - Petitioner @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) CriLJ 4910
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 323, Section 326
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 637 of 1,570
High Courts27 Jun 2016Disposed Off
Shri Tilak Raj son of Shri Balak Ram - Petitioner/Plaintiff @HASH State of H.P. through the Commissioner Una and Others - Non-Petitioners/Defendants
High Court Of Himachal Pradesh · (2016) ILRHP 2208
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jun 2016Allowed
Vivek Kumar - Revisionist @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 2212
Penal Code, 1860 (IPC) - Section 279, Section 338
High Courts24 Jun 2016Dismissed
Pepsu Road Transport Corporation Vs Niraguna Balik Satsang Mandal
High Court Of Himachal Pradesh · (2016) 4 HimLR 1999
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts24 Jun 2016Disposed Off
Union of India Vs Shri Om Parkash
High Court Of Himachal Pradesh · (2016) 4 HimLR 2065
Payment of Gratuity Act, 1972 - Section 4
High Courts24 Jun 2016Disposed Off
The New India Assurance Company Vs Kiran Devi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2006
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts24 Jun 2016Disposed Off
Bajaj Allianz General Insurance Company Ltd. Vs Lipo
High Court Of Himachal Pradesh · (2016) AAC 1843
Motor Vehicles Act, 1988 — Section 147, 149, 171
High Courts24 Jun 2016Dismissed
Sanjeev Prashar - Petitioner @HASH Executive Engineer and another
High Court Of Himachal Pradesh · (2016) ILRHP 2194
Arbitration and Conciliation Act, 1996 - Section 11
High Courts24 Jun 2016Disposed Off
Bachittar Singh - Petitioner @HASH H.P. Ex-servicemen Corporation and another
High Court Of Himachal Pradesh · (2016) ILRHP 2186
Constitution of India, 1950 - Article 226
High Courts24 Jun 2016Dismissed
Ajay Kumar - Petitioner @HASH Rita Devi
High Court Of Himachal Pradesh · (2016) ILRHP 2182
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts24 Jun 2016Dismissed
Chaman Lal - Appellant @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 2190
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50, Section 51
High Courts24 Jun 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Sh. Hemant Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 2195
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376, Section 506
High Courts23 Jun 2016Disposed Off
Sudhir Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2049
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 419, Section 420, Section 465, Section 467, Section 468, Section 471
High Courts23 Jun 2016Dismissed
H.P. State Electricity Board Ltd. - Petitioner @HASH Dharam Pal Dwivedi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2168 : (2016) ILRHP 2144
Civil Procedure Code, 1908 (CPC) - Section 114
High Courts23 Jun 2016Dismissed
State of H.P. - Appellant @HASH Prem Raj
High Court Of Himachal Pradesh · (2016) ILRHP 2148
Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts23 Jun 2016Dismissed
State of H.P. - Appellant @HASH Jai Chand
High Court Of Himachal Pradesh · (2016) ILRHP 2146
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(viii)
High Courts23 Jun 2016Allowed
State of Himachal Pradesh - Appellant @HASH Surjeet Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 2166
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 51
High Courts23 Jun 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Nanhe Lal and another
High Court Of Himachal Pradesh · (2016) ILRHP 2150
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts22 Jun 2016Dismissed
Himachal Pradesh State Electricity Board Vs Ganga
High Court Of Himachal Pradesh · (2016) 165 AIC 637
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
High Courts22 Jun 2016Disposed Off
Pawan Kumar Sharma - Appellant @HASH Kiran Sharma
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 900
Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b)