High Courts30 Jun 2016Allowed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2016) 4 CriCC 822 : (2016) CriLJ 4092
Penal Code, 1860 (IPC) — Section 306
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 636 of 1,570
High Courts29 Jun 2016Dismissed
Ajay Kumar @ Aju Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 CriCC 522 : (2016) 3 Crimes 595 : (2016) ILRHP 2267 : (2016) 3 SimLC 1554
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 323, 427, 451, 506
High Courts29 Jun 2016Dismissed
Dolma Kumari - Petitioner @HASH State of H.P. and Others
High Court Of Himachal Pradesh · (2017) 152 FLR 685 : (2016) 4 LLJ 435
Constitution of India, 1950 - Article 226
High Courts29 Jun 2016Disposed Off
Jay Pee Himachal Cement Project - Revisionist @HASH Daya Ram s/o Sh. Najru and Others - Non-revisionists
High Court Of Himachal Pradesh · (2016) ILRHP 2275
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts29 Jun 2016Dismissed
Neeraj Sharma - Appellant @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 2277
Penal Code, 1860 (IPC) - Section 489B, Section 489C
High Courts29 Jun 2016Disposed Off
Indira Mahindra - Petitioner @HASH Sh. Ashok Pal Sen and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2274
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 1
High Courts29 Jun 2016Disposed Off
Pankaj Sharma and Others - Appellants @HASH H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2282
High Courts29 Jun 2016Disposed Off
Miss Anjana Mahindru D/o late Kundan Lal - Appellant/Defendant @HASH Sh Suraj Parkash son of late Budhi Singh /Plaintiff
High Court Of Himachal Pradesh · (2016) 4 HimLR 2061 : (2016) ILRHP 2271
Specific Relief Act, 1963 - Section 38
High Courts28 Jun 2016Dismissed
Ajay Kumar - Appellant @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 CriCC 672 : (2016) CriLJ 4269 : (2016) ILRHP 2214
Penal Code, 1860 (IPC) - Section 376
High Courts28 Jun 2016Dismissed
Shiv Kumar - Petitioner @HASH Union of India and Others
High Court Of Himachal Pradesh · (2016) ILRHP 2256
High Courts28 Jun 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Tarun Chopra
High Court Of Himachal Pradesh · (2016) ILRHP 2264
Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts28 Jun 2016Disposed Off
Sania Dhanwal - Appellant @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 2250
Penal Code, 1860 (IPC) - Section 287, Section 304A, Section 337
High Courts28 Jun 2016Disposed Off
Municipal Commissioner, Shimla - Petitioner @HASH Bhanu Dutt Sharma
High Court Of Himachal Pradesh · (2016) ILRHP 2248
Himachal Pradesh Municipal Corporation Act, 1994 - Section 253
High Courts28 Jun 2016Dismissed
Sh. Manoj Chhabra and Others - Petitioners @HASH State of H.P. and Another
High Court Of Himachal Pradesh · (2016) ILRHP 2237
Criminal Procedure Code, 1973 (CrPC) - Section 177, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts28 Jun 2016Dismissed
Ludar Chand - Appellant @HASH State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 2235
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts28 Jun 2016Disposed Off
Anita Sharma and Others - Appellants @HASH Dina Nath and Others
High Court Of Himachal Pradesh · (2016) 4 HimLR 2059 : (2016) ILRHP 2219
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38
High Courts28 Jun 2016Disposed Off
H.P. State Forest Corporation and another - Appellants @HASH Shri Kahan Singh (since dead), through LRs
High Court Of Himachal Pradesh · (2016) ILRHP 2221
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts28 Jun 2016Dismissed
Bhupinder Singh Negi Vs Union of India
High Court Of Himachal Pradesh · (2016) LIC 3818
Constitution of India, 1950 — Article 226Himachal Pradesh Police Act, 2007 — Section 5
High Courts27 Jun 2016Disposed Off
Upender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2081
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4
High Courts27 Jun 2016Allowed
Munish Verma Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 RCRCriminal 716
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20