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High Court Of Himachal Pradesh judgments

31,399 judgments · page 635 of 1,570

High Courts07 Jul 2016Dismissed

State of H.P. Vs Puran Bahadur

High Court Of Himachal Pradesh · (2016) 4 HimLR 1967 : (2016) 3 SimLC 1332

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29, Section 50
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High Courts07 Jul 2016Allowed

Shankar Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2016) AIRCC 2816 : (2016) 4 HimLR 2229

Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 4
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High Courts05 Jul 2016Disposed Off

Neeraj Vs Rajinder Kumar

High Court Of Himachal Pradesh · (2016) 4 HimLR 2176

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
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High Courts05 Jul 2016Dismissed

Kalu Ram Vs Punjab National Bank

High Court Of Himachal Pradesh · (2016) 4 LLJ 624 : (2016) 3 SimLC 1325

Constitution of India, 1950 - Article 226, Article 226Industrial Disputes (Central) Rules, 1957 - Rule 58Industrial Disputes Act, 1947 - Section 18(1), Section 2(p)
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High Courts05 Jul 2016Partly Allowed

Mohinder Kumar Walia Vs Prakasho Devi

High Court Of Himachal Pradesh · (2016) AIRCC 2642 : (2016) 2 RCRRent 403 : (2016) 2 RentLR 533 : (2016) 3 SimLC 1301

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)(i), 14(v), 24
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High Courts01 Jul 2016Disposed Off

Dharam Dass Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 AICLR 531 : (2016) CriLJ 4113 : (2016) 3 SimLC 1241

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 497
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High Courts30 Jun 2016Dismissed

Chhaju Ram Vs Asha Devi

High Court Of Himachal Pradesh · (2016) 4 AICLR 736 : (2016) CriLJ 3900 : (2016) 3 DMC 819 : (2016) 3 HLR 574 : (2016) ILRHP 2312 : (2016) 4 RCRCivil 855 : (2016) 4 RCRCriminal 686

Protection of Women From Domestic Violence Act, 2005 — Section 12
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