High Courts15 Jul 2016Dismissed
National Insurance Company Ltd. Vs Sh. Jagat Singh
High Court Of Himachal Pradesh · (2017) AAC 1031
Motor Vehicles Act, 1988 - Section 147
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 633 of 1,570
High Courts15 Jul 2016Dismissed
Prakash Chand and another - Petitioners @HASH Durga Singh and another
High Court Of Himachal Pradesh · (2016) AIRCC 3100
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Section 47
High Courts15 Jul 2016Disposed Off
Urvashi Rana - Petitioner @HASH Himanshu Nayyar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 925
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts15 Jul 2016Allowed
Gopal - Petitioner @HASH State of H.P. and Others
High Court Of Himachal Pradesh · (2017) 152 FLR 50 : (2016) 4 LLJ 305
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25(C), Section 25(F), Section 25(H)
High Courts15 Jul 2016Disposed Off
Prashant Chauhan - Petitioner @HASH State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 940
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22, Section 61, Section 85
High Courts15 Jul 2016Disposed Off
Mohinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2137
Criminal Procedure Code, 1973 (CrPC) - Section 374, Section 401, Section 442Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts15 Jul 2016Allowed
Smt. Neelam Jha Vs M/s. Abha Food Industries
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1003
Motor Vehicles Act, 1988 - Section 173
High Courts15 Jul 2016Disposed Off
Kirpa Ram Vs Managing Director
High Court Of Himachal Pradesh · (2016) 4 LLJ 600
Industrial Disputes Act, 1947 - Section 25B, Section 25F, Section 25G
High Courts15 Jul 2016Dismissed
Prasoon Sharma Vs Bhimi Devi
High Court Of Himachal Pradesh · (2016) AAC 2029 : (2016) 4 HimLR 2361
Motor Vehicles Act, 1988 — Section 147
High Courts15 Jul 2016Dismissed
State of Himachal Pradesh Vs Mukesh Mohan
High Court Of Himachal Pradesh · (2016) CriLJ 4211 : (2016) 4 HimLR 2129
Evidence Act, 1872 — Section 118Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 61, 85
High Courts15 Jul 2016Disposed Off
H.P. General Industries Corporation Ltd. Vs Kavita Bhaskar
High Court Of Himachal Pradesh · (2016) 3 CivCC 643
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts14 Jul 2016Allowed
The Executive Engineer, HPPWD Division Arki, Distt. Solan, H.P. Vs Rameshwari Devi
High Court Of Himachal Pradesh · (2017) 1 CLR 58
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1), Section 25-F
High Courts13 Jul 2016Disposed Off
Mohammad Yasin @ Sonu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 1977
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, Section 34, Section 376, Section 506
High Courts13 Jul 2016Disposed Off
Mohd. Sajid Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 1953
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts13 Jul 2016Dismissed
Tej Singh Vs Bhakra Beas Management Board
High Court Of Himachal Pradesh · (2016) 4 HimLR 1973
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Allowed
Jagjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 CriCC 678
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 181, 192Penal Code, 1860 (IPC) — Section 279, 337
High Courts13 Jul 2016Disposed Off
Dhanvir Singh - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2017) 1 CLR 63 : (2017) 152 FLR 300 : (2016) 4 HimLR 2000 : (2016) 4 LLJ 309
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25F, Section 25H
High Courts13 Jul 2016Dismissed
Union of India Vs Meenu Aggarwal
High Court Of Himachal Pradesh · (2016) 4 HimLR 2185
Constitution of India, 1950 - Article 14, Article 226
High Courts13 Jul 2016Disposed Off
Sant Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2178
Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts13 Jul 2016Dismissed
Shri Asgar Ali Saiyad Vs Sh. Krishan Chand
High Court Of Himachal Pradesh · (2016) AIRCC 3085 : (2016) 3 CivCC 827
Civil Procedure Code, 1908 (CPC) - Section 100