High Courts26 Jul 2016Disposed Off
Anu Vs Anil Kumar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1025
Hindu Marriage Act, 1955 - Section 13(1-a), Section 13(1-b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 632 of 1,570
High Courts26 Jul 2016Disposed Off
State of H.P. Vs Devi Singh
High Court Of Himachal Pradesh · (2017) 1 AICLR 253 : (2016) 4 CriCC 269 : (2016) 4 HimLR 2269 : (2016) 3 RCRCriminal 979
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 115
High Courts26 Jul 2016Dismissed
State of Himachal Pradesh Vs Rajinder Thakur
High Court Of Himachal Pradesh · (2016) CriLJ 4388
Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Jul 2016Dismissed
Sardar Singh Kapoor Vs Smt. Chander Kanta
High Court Of Himachal Pradesh · (2016) ACD 785 : (2016) 3 DCR 573
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jul 2016Disposed Off
Sanjeev Attri Vs Ruchi Attri
High Court Of Himachal Pradesh · (2016) 4 HimLR 2206
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 29
High Courts21 Jul 2016Disposed Off
Sh. Sardar Singh Kapoor Vs Sh. Ranjit Singh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2150
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138, Section 142
High Courts20 Jul 2016Disposed Off
Dr. Mohinder Paul Sharma Vs Union of India
High Court Of Himachal Pradesh · (2016) 4 HimLR 2363
Constitution of India, 1950 - Article 226
High Courts20 Jul 2016Dismissed
Deepa Devi Vs Shri Munnshi Ram
High Court Of Himachal Pradesh · (2016) 4 HimLR 2313
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 Jul 2016Disposed Off
Vinod Chadha Vs State of H.P
High Court Of Himachal Pradesh · (2016) 4 HimLR 2136
Criminal Procedure Code, 1973 (CrPC) - Section 438Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Jul 2016Disposed Off
Jaidrath Vs Deputy Commissioner, Mandi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1093
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts19 Jul 2016Disposed Off
State of H.P. Vs Kamal Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2222
Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337, Section 338
High Courts19 Jul 2016Disposed Off
Union of India Vs Ram Kishan
High Court Of Himachal Pradesh · (2016) 4 HimLR 2368 : (2016) LatestHLJ(HP) 1569
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Dr. Rita Bherwal Vs Raghav Gupta
High Court Of Himachal Pradesh · (2016) 4 HimLR 2342
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10
High Courts18 Jul 2016Disposed Off
IndusInd Bank Ltd. Vs Ramesh Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2339
Arbitration and Conciliation Act, 1996 - Section 5, Section 8
High Courts18 Jul 2016Disposed Off
Ram Kumar s/o Sh. Chaman Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2157
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 374, Section 482Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 323, Section 324, Section 325, Section 326
High Courts16 Jul 2016Disposed Off
Anupam Paul Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2369
Himachal Pradesh Motor Vehicles Taxation Act, 1972 - Section 14(3)
High Courts16 Jul 2016Dismissed
H.K. Sarwata Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 HimLR 2355
Constitution of India, 1950 - Article 14, Article 16
High Courts16 Jul 2016Disposed Off
State of Himachal Pradesh Vs Satnam Singh @ Satta
High Court Of Himachal Pradesh · (2016) 4 HimLR 2158 : (2016) 3 SimLC 1372
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts15 Jul 2016Allowed
ICICI Lombard Motor Insurance Vs Balak Ram Chauhan
High Court Of Himachal Pradesh · (2016) 4 HimLR 2372
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 173
High Courts15 Jul 2016Disposed Off
Oriental Insurance Company Limited Vs Sheela
High Court Of Himachal Pradesh · (2016) 4 HimLR 2367
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 173