High Courts05 Aug 2016Allowed
Pepsu Road Transport Corporation Vs Prem Chand
High Court Of Himachal Pradesh · (2016) 4 HimLR 2410
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 630 of 1,570
High Courts05 Aug 2016Disposed Off
Kanta Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2395
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Disposed Off
Onkar Chand - Petitioner @HASH State of H.P.
High Court Of Himachal Pradesh · (2017) 1 CriCC 256 : (2016) CriLJ 4546
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 325Probation of Offenders Act, 1958 - Section 4
High Courts05 Aug 2016Disposed Off
Geeta Pande Vs H.P. Financial Corporation
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1084
Criminal Procedure Code, 1973 (CrPC) - Section 320Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts05 Aug 2016Allowed
State of H.P. Vs Ashok Kumar
High Court Of Himachal Pradesh · (2016) CriLJ 4376
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts04 Aug 2016Allowed
Bharat Singh Vs Gian Chand
High Court Of Himachal Pradesh · (2017) AIRCC 435 : (2017) 2 CivCC 169
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts04 Aug 2016Disposed Off
State of Himachal Pradesh Vs Tek Chand
High Court Of Himachal Pradesh · (2016) 168 AIC 413
High Courts03 Aug 2016Disposed Off
State of Himachal Pradesh - Appellant @HASH Roshan Lal
High Court Of Himachal Pradesh · (2016) 3 SimLC 1668
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts03 Aug 2016Allowed
Anju @ Hemlata Vs Mukesh Kumar
High Court Of Himachal Pradesh · (2016) 168 AIC 400
Hindu Marriage Act, 1955 - Section 13(ia)(ib)
High Courts03 Aug 2016Disposed Off
Pritam Chand Vs Naresh Kumar
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1040
Penal Code, 1860 (IPC) - Section 323, Section 34, Section 352, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3-(1)(x)
High Courts02 Aug 2016Partly Allowed
Chaman Lal Bali Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) AIR(HP) 168 : (2016) 4 HimLR 2281 : (2016) LatestHLJ(HP) 1099 : (2017) 1 RentLR 234 : (2016) 3 SimLC 1593
Civil Procedure Code, 1908 (CPC) — Section 2(12)Constitution of India, 1950 — Article 14, 14, 19, 19, 21, 21, 300A, 300AHimachal Pradesh Urban Rent Control Act, 1987 — Section 14, 2(j)
High Courts02 Aug 2016Disposed Off
Amar Singh and another - Petitioners @HASH State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2016) 3 SimLC 1585
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 323, Section 352, Section 504
High Courts02 Aug 2016Dismissed
Reena and another - Petitioners @HASH State Bank of Patiala and Others
High Court Of Himachal Pradesh · (2016) 4 HimLR 2374 : (2016) LatestHLJ(HP) 1033 : (2016) 3 SimLC 1591
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2Enforcement of Security Interest Act, 2002 - Section 34Specific Relief Act, 1963 - Section 34, Section 37, Section 38, Section 6
High Courts02 Aug 2016Disposed Off
Jagdish Alias Maru - Applicant @HASH Inder Singh Alias Dilbhag Singh and Others
High Court Of Himachal Pradesh · (2016) 3 SimLC 1661
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 5, Section 100, Section 2(11)Specific Relief Act, 1963 - Section 34, Section 38
High Courts02 Aug 2016Dismissed
Ramesh Chand - Appellant @HASH Amar Singh
High Court Of Himachal Pradesh · (2016) 167 AIC 323
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 58(c), Section 60
High Courts02 Aug 2016Dismissed
M/s. Dagshai Auto Industries Vs H.P. Financial Corporation Ltd.
High Court Of Himachal Pradesh · (2016) 166 AIC 723
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Aug 2016Dismissed
Director, Rural Development Vs Mohan Singh
High Court Of Himachal Pradesh · (2016) 151 FLR 328
High Courts02 Aug 2016Dismissed
R.B. Industries Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2016) ACD 872
Negotiable Instruments Act, 1881 (NI) — Section 138, 142(b)
High Courts02 Aug 2016Disposed Off
Vijay Kumar Vs Sanjeev Kumar
High Court Of Himachal Pradesh · (2016) AAC 2064
Motor Vehicles Act, 1988 — Section 168
High Courts02 Aug 2016Disposed Off
Himachal Pradesh Cricket Association Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 RCRCriminal 209
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 441Prevention of Corruption Act, 1988 - Section 13(2)