High Courts12 Aug 2016Dismissed
Oriental Insurance Company Limited Vs Roop Lal
High Court Of Himachal Pradesh · (2016) 4 HimLR 2487
Motor Vehicles Act, 1988 - Section 149, Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 629 of 1,570
High Courts12 Aug 2016Disposed Off
Avtar Singh Vs Sawarna Devi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2485
Motor Vehicles Act, 1988 - Section 140
High Courts12 Aug 2016Disposed Off
Pardeep Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2483
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts12 Aug 2016Disposed Off
Balwant Singh Negi Vs Deepak Sharma
High Court Of Himachal Pradesh · (2017) AAC 647 : (2016) 4 HimLR 2500
Motor Vehicles Act, 1988 - Section 149, Section 166, Section 166, Section 173, Section 173
High Courts11 Aug 2016Disposed Off
Sumeer Nath Vs Mohan Lal
High Court Of Himachal Pradesh · (2016) 2 RCRRent 331 : (2016) 3 SimLC 1736
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24Limitation Act, 1963 — Section 5
High Courts10 Aug 2016Disposed Off
Prithvi Singh Vs Devli Devi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2420
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 287, Section 304A, Section 336
High Courts10 Aug 2016Dismissed
Akhtar Beg Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2412
Penal Code, 1860 (IPC) - Section 419, Section 420
High Courts10 Aug 2016Dismissed
Sita Devi and Others - Appellants @HASH Bimla Devi and Others
High Court Of Himachal Pradesh · (2016) 167 AIC 338
Civil Procedure Code, 1908 (CPC) - Section 100Easements Act, 1882 - Section 12, Section 15, Section 18, Section 7Specific Relief Act, 1963 - Section 37, Section 38
High Courts10 Aug 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Rostislav Usov
High Court Of Himachal Pradesh · (2016) 167 AIC 327
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts10 Aug 2016Allowed
Smt. Dropti Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 CriCC 395 : (2016) CriLJ 4966
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 482
High Courts09 Aug 2016Dismissed
Gian Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 152 FLR 1065 : (2017) 1 LLJ 233
Workmens Compensation Act, 1923 - Section 3
High Courts09 Aug 2016Partly Allowed
National Insurance Company Limited - Appellant @HASH Smt. Dhani Devi and Others
High Court Of Himachal Pradesh · (2016) AAC 2292 : (2017) 2 ACC 426 : (2016) 151 FLR 458 : (2016) 4 LLJ 285 : (2016) 3 SimLC 1717
Workmens Compensation Act, 1923 - Section 4(1)
High Courts09 Aug 2016Disposed Off
Dhani Ram (deceased) through his LRs : Kala Devi and Others - Appellants/Defendants @HASH Sunder Ram (deceased) through his LRs : Burfi Devi and Others /Plaintiffs
High Court Of Himachal Pradesh · (2016) 4 HimLR 2433 : (2016) 3 SimLC 1710
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, Section 38
High Courts09 Aug 2016Dismissed
State of Himachal Pradesh Vs Karam Chand
High Court Of Himachal Pradesh · (2016) CriLJ 4324 : (2016) 3 SimLC 1703
Penal Code, 1860 (IPC) — Section 323, 325, 34, 341, 504, 506
High Courts08 Aug 2016Dismissed
Commissioner of Income Tax Vs M/s. Shivalik Hatcheries Pvt Ltd.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2480
Income Tax Act, 1961 - Section 263, Section 80I
High Courts08 Aug 2016Partly Allowed
State of H.P. Vs Pawan Kumar
High Court Of Himachal Pradesh · (2016) 4 HimLR 2474
Penal Code, 1860 (IPC) - Section 323, Section 325, Section 34
High Courts08 Aug 2016Disposed Off
Gulab Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2446
High Courts08 Aug 2016Disposed Off
Sandhya Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2416 : (2017) 1 RentLR 128
High Courts08 Aug 2016Disposed Off
Hardyal Singh - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) AIR(HP) 201 : (2017) 1 CivCC 14 : (2016) 4 HimLR 2407 : (2016) 2 RCRRent 634 : (2017) 1 RentLR 73
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 - Section 5
High Courts05 Aug 2016Disposed Off
Soma Devi Vs Ghuin Devi
High Court Of Himachal Pradesh · (2016) 4 HimLR 2422