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High Court Of Himachal Pradesh judgments

31,399 judgments · page 627 of 1,570

High Courts01 Sept 2016Disposed Off

Khem Chand Vs Prem Lal Bhambra

High Court Of Himachal Pradesh · (2017) 1 SimLC 188

Civil Procedure Code, 1908 (CPC) - Section 100, Section 11Evidence Act, 1872 - Section 35Specific Relief Act, 1963 - Section 6
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High Courts01 Sept 2016Dismissed

Poonam Sharma Vs Kamal Dev Sharma

High Court Of Himachal Pradesh · (2016) sup HimLR 2622

Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts01 Sept 2016Disposed Off

Uma Dutt Vs Goverdhan Dass

High Court Of Himachal Pradesh · (2016) sup HimLR 2593

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 37, Section 38, Section 39
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High Courts31 Aug 2016Allowed

Swaroop Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2615

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366
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High Courts29 Aug 2016Allowed

Ramesh Chand Vs State H.P.

High Court Of Himachal Pradesh · (2017) 1 LLJ 304

Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 25F, Section 25G, Section 25H
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High Courts29 Aug 2016Disposed Off

State of H.P. Vs Rattan Chand

High Court Of Himachal Pradesh · (2016) 4 RCRCriminal 282

Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 - Section 14Penal Code, 1860 (IPC) - Section 409
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