High Courts22 Sept 2016Disposed Off
ICICI Lombard General Insurance Co. Ltd. Vs Bihari Lal
High Court Of Himachal Pradesh · (2016) sup HimLR 2769
Motor Vehicles Act, 1988 - Section 165, Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 625 of 1,570
High Courts21 Sept 2016Dismissed
State of H.P. Vs Om Prakash
High Court Of Himachal Pradesh · (2017) 1 HimLR 273
Penal Code, 1860 (IPC) - Section 332, Section 34, Section 504, Section 506
High Courts21 Sept 2016Disposed Off
Tota Ram Vs Kanchan Lata
High Court Of Himachal Pradesh · (2016) sup HimLR 3000
Criminal Procedure Code, 1973 (CrPC) - Section 125(5)
High Courts21 Sept 2016Dismissed
Miss Shefali Kumari Vs Indian Oil Corporation Limited
High Court Of Himachal Pradesh · (2016) sup HimLR 2829
Constitution of India, 1950 - Article 226
High Courts21 Sept 2016Disposed Off
Sucha Ram Vs Shri Rajinder Singh
High Court Of Himachal Pradesh · (2017) AAC 1475 : (2016) LatestHLJ(HP) 1284
Workmens Compensation Act, 1923 - Section 22
High Courts20 Sept 2016Disposed Off
Om Prakash Chand Vs Parkash Chand
High Court Of Himachal Pradesh · (2017) AIRCC 993
Evidence Act, 1872 - Section 58, Section 61
High Courts20 Sept 2016Dismissed
State of Himachal Pradesh Vs Umesh Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 415
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts20 Sept 2016Disposed Off
Shongtong Karcham Hydel Project Workers'' Union - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 4 LLJ 402
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(3), Section 10A(4A), Section 22, Section 23, Section 24
High Courts20 Sept 2016Disposed Off
Sher Bahadur Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 2791
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 37
High Courts20 Sept 2016Disposed Off
Smt. Reeta Gupta Vs Sh. Lal Chand
High Court Of Himachal Pradesh · (2016) Sup HimLR 2763 : (2016) LatestHLJ(HP) 1270
Civil Procedure Code, 1908 (CPC) - Section 107(2), Section 152Himachal Pradesh Urban Rent Control Act, 1987 - Section 24(5)
High Courts19 Sept 2016Allowed
Oriental Insurance Company Ltd. Vs Meena Ram
High Court Of Himachal Pradesh · (2017) AAC 516
Workmens Compensation Act, 1923 - Section 4
High Courts19 Sept 2016Dismissed
Oriental Insurance Company Vs Smt. Malti
High Court Of Himachal Pradesh · (2016) AAC 2427
Motor Vehicles Act, 1988 - Section 140, Section 149, Section 166, Section 168
High Courts19 Sept 2016Dismissed
ICICI Lombard General Insurance Company Limited Vs Sudesh Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2860
Constitution of India, 1950 - Article 227Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts19 Sept 2016Disposed Off
Arvinder Singh Vs Anuradha Chauhan
High Court Of Himachal Pradesh · (2016) sup HimLR 2855
Evidence Act, 1872 - Section 112
High Courts16 Sept 2016Disposed Off
Varun Samra Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 2651
Criminal Procedure Code, 1973 (CrPC) - Section 482Drugs and Cosmetics Act, 1940 - Section 27(b)(ii), Section 32
High Courts16 Sept 2016Disposed Off
Shyam Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 2642
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120(B), Section 409, Section 467, Section 468, Section 471
High Courts16 Sept 2016Disposed Off
Krishan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 4 RCRCriminal 407
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302
High Courts14 Sept 2016Disposed Off
S.K. Shant - Petitioner @HASH I.C.I.C.I. Bank Ltd.
High Court Of Himachal Pradesh · (2016) ACD 1016
Criminal Procedure Code, 1973 (CrPC) - Section 374Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts14 Sept 2016Disposed Off
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2648
Constitution of India, 1950 - Article 226
High Courts09 Sept 2016Dismissed
United India Insurance Company Ltd. Vs Mansa Devi
High Court Of Himachal Pradesh · (2017) AAC 314
Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147, Section 149