CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 624 of 1,570

High Courts30 Sept 2016Disposed Off

Saroj Devi Vs Gurinder Singh

High Court Of Himachal Pradesh · (2017) AIRCC 412 : (2017) 2 CivCC 40 : (2016) sup HimLR 2873

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151
Read judgment
High Courts30 Sept 2016Disposed Off

Shri Satya Pal Vs Union of India

High Court Of Himachal Pradesh · (2016) sup HimLR 2865

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Section 115Specific Relief Act, 1963 - Section 37, Section 38
Read judgment
High Courts30 Sept 2016Disposed Off

Sh. Kashmir Singh Vs Sh. Om Parkash

High Court Of Himachal Pradesh · (2017) 2 CivCC 516 : (2016) sup HimLR 2870 : (2016) LatestHLJ(HP) 1278

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Section 115
Read judgment
High Courts27 Sept 2016Disposed Off

Ved Prakash Vs Muni Lal

High Court Of Himachal Pradesh · (2016) sup HimLR 2951

Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
Read judgment
High Courts27 Sept 2016Disposed Off

Abhinay Rana Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) sup HimLR 2799

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29
Read judgment
High Courts27 Sept 2016Disposed Off

Abhay Walia Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) sup HimLR 2802

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 29
Read judgment
High Courts27 Sept 2016Disposed Off

Leela Devi Vs Ashwani Kumar

High Court Of Himachal Pradesh · (2016) AIR(HP) 222 : (2017) 1 CivCC 798 : (2016) LatestHLJ(HP) 1372 : (2017) 1 RentLR 169

Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(3)(C)
Read judgment
High Courts22 Sept 2016Disposed Off

Heera Mani Vs State of H.P.

High Court Of Himachal Pradesh · (2016) sup HimLR 2781

Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 12(2), Section 29(2)
Read judgment