High Courts07 Oct 2016Dismissed
State of Himachal Pradesh Vs Dharamveer @ Kaku
High Court Of Himachal Pradesh · (2017) 169 AIC 502
Penal Code, 1860 (IPC) - Section 306
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 622 of 1,570
High Courts07 Oct 2016Disposed Off
Lakhwinder Singh Vs Seema Devi
High Court Of Himachal Pradesh · (2017) AAC 172 : (2016) 4 ACC 879 : (2016) sup HimLR 2979
High Courts07 Oct 2016Dismissed
The New India Assurance Company Vs Kishwari
High Court Of Himachal Pradesh · (2017) 2 ALLMR 64
Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147, Section 149
High Courts07 Oct 2016Disposed Off
Devinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) CriLJ 802 : (2017) 7 FLT 47 : (2016) sup HimLR 2800
Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 41, Section 42, Section 59(b)
High Courts07 Oct 2016Allowed
Oriental Insurance Company Vs Smt. Kalavati
High Court Of Himachal Pradesh · (2016) AAC 2409 : (2016) sup HimLR 2783
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 166, Section 168, Section 173
High Courts06 Oct 2016Allowed
Anant Kumar Jain Vs Nidhi Jain
High Court Of Himachal Pradesh · (2017) 169 AIC 494
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 498A
High Courts06 Oct 2016Dismissed
Solan District Truck Operators Transport Cooperative Society Ltd. Vs Sh. Harjinder Singh
High Court Of Himachal Pradesh · (2017) AIRCC 417 : (2017) LatestHLJ(HP) 128
Himachal Pradesh Co-operative Societies Act, 1968 - Section 72
High Courts06 Oct 2016Disposed Off
M/s Dev Bhumi Industries Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2016) 290 CurTR 317 : (2016) sup HimLR 2766
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 127, Section 143
High Courts05 Oct 2016Dismissed
Bhavak Parasher Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 169 AIC 489 : (2016) sup HimLR 2995
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts05 Oct 2016Dismissed
Bhagi Ram Vs Sobha Ram
High Court Of Himachal Pradesh · (2017) 169 AIC 507
Civil Procedure Code, 1908 (CPC) - Section 37, Section 38
High Courts05 Oct 2016Allowed
Jasvinder Singh son of Shri Pritam Singh and Others - Revisionists/Tenants @HASH Kedar Nath son of late Shri Khushi Ram and Others - Non-Revisionists/Landlords
High Court Of Himachal Pradesh · (2016) AIRCC 3349 : (2017) 1 CivCC 449 : (2016) sup HimLR 2945 : (2016) 2 RCRRent 561
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
High Courts05 Oct 2016Dismissed
Sunish Aggarwal - Petitioner @HASH State of H.P. and Another
High Court Of Himachal Pradesh · (2016) sup HimLR 2835 : (2016) LIC 4503
High Courts05 Oct 2016Dismissed
Vasu Soni Vs Amar Singh
High Court Of Himachal Pradesh · (2017) 2 CivCC 335 : (2016) sup HimLR 2761
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227
High Courts05 Oct 2016Dismissed
Kalawati Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2848
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Disposed Off
Tanuja Begum Vs Union of India
High Court Of Himachal Pradesh · (2016) sup HimLR 2844
Constitution of India, 1950 - Article 226
High Courts04 Oct 2016Dismissed
State of Himachal Pradesh Vs Vishal
High Court Of Himachal Pradesh · (2017) 1 HimLR 271
Penal Code, 1860 (IPC) - Section 279, Section 337
High Courts04 Oct 2016Dismissed
Sanjay Sood Vs State of H.P.
High Court Of Himachal Pradesh · (2017) AIRCC 174
Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 104, Section 113
High Courts04 Oct 2016Dismissed
Bhupinder Singh Vs Sports Authority of India
High Court Of Himachal Pradesh · (2016) sup HimLR 2818
Constitution of India, 1950 - Article 14, Article 226
High Courts04 Oct 2016Disposed Off
Sahib Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2798
High Courts04 Oct 2016Dismissed
State of Himachal Pradesh Vs Virendra Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2793
Limitation Act, 1963 - Section 21