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High Court Of Himachal Pradesh judgments

31,399 judgments · page 620 of 1,570

High Courts07 Nov 2016Dismissed

Chuni Lal Vs Indira Seth

High Court Of Himachal Pradesh · (2017) ACD 504 : (2017) 1 BC 168 : (2017) 1 DCR 195 : (2017) 1 NIJ 424

Criminal Procedure Code, 1973 (CrPC) - Section 374(3), Section 397Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts04 Nov 2016Disposed Off

Kashmiri Lal Vs Rajni Devi

High Court Of Himachal Pradesh · (2017) AAC 249

Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147, Section 149
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High Courts28 Oct 2016Dismissed

Suresh Kumar Vs Jagvir Singh

High Court Of Himachal Pradesh · (2017) ACD 340 : (2016) 3 DCR 466 : (2017) 1 NIJ 205

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts28 Oct 2016Disposed Off

Liyakat Ali Vs H.P. Minorities

High Court Of Himachal Pradesh · (2017) 1 DCR 49

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
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High Courts28 Oct 2016Disposed Off

Sh. Chaman Lal Vs Sh. Budhi Singh

High Court Of Himachal Pradesh · (2017) 1 DCR 37 : (2017) 1 HimLR 167

Criminal Procedure Code, 1973 (CrPC) - Section 374Negotiable Instruments Act, 1881 (NI) - Section 118, Section 138, Section 139
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High Courts27 Oct 2016Dismissed

Jalmi Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 CLR 524 : (2017) 153 FLR 517 : (2016) LatestHLJ(HP) 1363

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F, Section 25-G
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