High Courts26 Oct 2016Disposed Off
Hari Singh Vs Sh. Devender Pratap
High Court Of Himachal Pradesh · (2016) sup HimLR 3207
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 24(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 621 of 1,570
High Courts26 Oct 2016Allowed
State of H.P. Vs Chaman Lal
High Court Of Himachal Pradesh · (2017) CriLJ 69 : (2017) 2 RCRCriminal 349
Prevention of Food Adulteration Act, 1954 - Section 16, Section 17
High Courts25 Oct 2016Disposed Off
Commissioner of Income Tax, Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2017) 291 CurTR 417
Income Tax Act, 1961 - Section 12AA(3)
High Courts25 Oct 2016Dismissed
Som Nath Vs Handoor Education Society
High Court Of Himachal Pradesh · (2017) 2 CLR 118 : (2017) 1 HimLR 116 : (2017) LabLR 244 : (2016) LIC 4696 : (2016) 4 LLJ 709
Constitution of India, 1950 - Article 226
High Courts24 Oct 2016Disposed Off
Sh.Vishwa Nath Machhan Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 164
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401
High Courts24 Oct 2016Disposed Off
Sh. Bhagat Ram Vs Smt. Kanta Devi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1435
Hindu Marriage Act, 1955 - Section 13
High Courts21 Oct 2016Disposed Off
Sh. Dalip Singh Himral @ Dainy Vs State of HP
High Court Of Himachal Pradesh · (2017) 1 HimLR 171
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482Penal Code, 1860 (IPC) - Section 302, Section 506
High Courts21 Oct 2016Allowed
The HDFC Ergo General Insurance Co. Vs Shrimati Progri Devi
High Court Of Himachal Pradesh · (2017) AAC 4
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 171
High Courts21 Oct 2016Dismissed
The New India Assurance Co. Ltd. Vs Rajshwari
High Court Of Himachal Pradesh · (2017) AAC 20
Motor Vehicles Act, 1988 - Section 147, Section 149
High Courts21 Oct 2016Disposed Off
Shri Tilak Raj Sood Vs Smt. Rajmati
High Court Of Himachal Pradesh · (2017) AAC 152
Motor Vehicles Act, 1988 - Section 147, Section 149
High Courts21 Oct 2016Disposed Off
Damodar Dass Vs Kashmir Singh
High Court Of Himachal Pradesh · (2016) 3 DCR 482 : (2016) LatestHLJ(HP) 1394 : (2017) 1 NIJ 773
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Oct 2016Dismissed
Ram Dev Vs Dhameshwar Sharma
High Court Of Himachal Pradesh · (2017) 1 HimLR 151
Penal Code, 1860 (IPC) - Section 34, Section 436
High Courts20 Oct 2016Disposed Off
Narinder Kumar Kapoor Vs Tara Singh
High Court Of Himachal Pradesh · (2016) 3 DCR 493
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
High Courts20 Oct 2016Dismissed
Honorary Commissioned Officers Welfare Association of Himachal Pradesh Vs Union of India
High Court Of Himachal Pradesh · (2016) sup HimLR 3213
Regulations For The Army (Revised Edition), 1987 — Regulation 178Constitution Of India, 1950 — Article 14, 15, 16, 32, 32(2), 33, 136, 136(2), 226, 227, 227(4), 311, 323AArmed Forces Tribunal Act, 2007 — Section 2, 3, 3(o), 3(o)(ii), 3(o)(iv), 30, 30(2), 31, 31(1), 31(2)
High Courts20 Oct 2016Dismissed
Secretary Agriculture Produce Market Committee, Una. Vs Bhajan Singh Maan
High Court Of Himachal Pradesh · (2016) sup HimLR 3205
Civil Procedure Code, 1908 (CPC) - Section 80(2)Himachal Pradesh Agriculture and Horticultural Produce Marketing (Development and Regulation) Act, 2005 - Section 70
High Courts19 Oct 2016Disposed Off
State of Himachal Pradesh Vs Brijbala
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1559
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts18 Oct 2016Disposed Off
State of H.P. Vs Natter Singh
High Court Of Himachal Pradesh · (2017) 1 CLR 1054
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts18 Oct 2016Allowed
Pawan Kumar - Petitioner @HASH District Manger Deptt. of Telecom and Others
High Court Of Himachal Pradesh · (2017) 2 CLR 125 : (2016) 151 FLR 762 : (2017) LabLR 148 : (2017) LIC 547 : (2017) 1 LLJ 507
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts17 Oct 2016Disposed Off
Paras Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 168 AIC 416
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Section 151, Section 35(B)
High Courts07 Oct 2016Allowed
Rafia Ram Vs Rakhi
High Court Of Himachal Pradesh · (2017) AAC 430
Motor Vehicles Act, 1988 - Section 171