High Courts28 Nov 2016Disposed Off
Rishi Kumar Kapila Vs Surinder Kumar Sharda
High Court Of Himachal Pradesh · (2017) 2 HimLR 789
Civil Procedure Code, 1908 (CPC) - Section 96
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 618 of 1,570
High Courts25 Nov 2016Dismissed
Anil Katoch Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 530
Penal Code, 1860 (IPC) - Section 304
High Courts25 Nov 2016Allowed
Rajinder Singh Vs Kirpal Singh
High Court Of Himachal Pradesh · (2017) AAC 224
Motor Vehicles Act, 1988 - Section 147, Section 168
High Courts25 Nov 2016Disposed Off
Rajesh Thakur Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2017) 2 HimLR 676
Criminal Procedure Code, 1973 (CrPC) - Section 306(5)
High Courts24 Nov 2016Dismissed
State of Himachal Pradesh Vs Rajeev Kumar
High Court Of Himachal Pradesh · (2017) 1 HimLR 28
Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366A, Section 376, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts24 Nov 2016Disposed Off
Kubja Devi Vs Shri Ishwar Dass
High Court Of Himachal Pradesh · (2017) AIR(HP) 21 : (2017) 2 CivCC 231
Hindu Marriage Act, 1955 - Section 25(2)
High Courts23 Nov 2016Disposed Off
Surinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 590
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts21 Nov 2016Disposed Off
Krishna Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 2 HimLR 670
Criminal Procedure Code, 1973 (CrPC) - Section 397Penal Code, 1860 (IPC) - Section 120B, Section 212, Section 302
High Courts21 Nov 2016Disposed Off
Surender Kumar Vs Prem Lal Bambra
High Court Of Himachal Pradesh · (2017) 2 HimLR 711 : (2016) LatestHLJ(HP) 1522
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts18 Nov 2016Dismissed
National Insurance Co. Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) AAC 733 : (2016) 4 ACC 817 : (2017) 1 HimLR 252 : (2017) 2 TAC 794
Motor Vehicles Act, 1988 - Section 16
High Courts18 Nov 2016Disposed off
ICICI Lombard General Insurance Company Ltd. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2017) 1 ACC 8
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts18 Nov 2016Disposed Off
Himachal Pradesh Electricity Board Vs Lala
High Court Of Himachal Pradesh · (2017) 2 HimLR 821
Land Acquisition Act, 1894 - Section 54
High Courts18 Nov 2016Dismissed
Inderjit Singh Bawa Vs Dr. Vani Sharma
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1494
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2 (3)
High Courts18 Nov 2016Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Savitra Devi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1468
Motor Vehicles Act, 1988 - Section 173
High Courts17 Nov 2016Disposed Off
Dr. Karan J. Kumar Vs M/s. Kapil Traders Dharampur
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1505
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts17 Nov 2016Disposed Off
Abhinav Awasthi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1517
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts16 Nov 2016Dismissed
Mumtaz Ahmed Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 SimLC 338
Civil Procedure Code, 1908 (CPC) - Section 96Constitution of India, 1950 - Article 227Waqf Act, 1995 - Section 7, Section 83(2), Section 83(9)
High Courts16 Nov 2016Allowed
Karan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 Crimes 522
Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 325
High Courts16 Nov 2016Disposed Off
Anup Kumar Vs Sanatan Dharam Sabha Chhota Shimla (H.P.)
High Court Of Himachal Pradesh · (2017) 1 RCRRent 57 : (2017) 1 RentLR 178
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 25(5)
High Courts15 Nov 2016Dismissed
Dharam Singh Vs Braham Dass
High Court Of Himachal Pradesh · (2017) 2 BC 188
Civil Procedure Code, 1908 (CPC) - Section 100