High Courts06 Dec 2016Disposed Off
Mohan Singh Vs Inder Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 368
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 616 of 1,570
High Courts06 Dec 2016Dismissed
Sreshta Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 178
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Allowed
United India Insurance Co. Ltd. Vs Smt. Teji Devi
High Court Of Himachal Pradesh · (2017) 153 FLR 69 : (2017) 1 LLJ 268
Workmens Compensation Act, 1923 - Section 30, Section 4
High Courts06 Dec 2016Dismissed
State of Himachal Pradesh Vs Shri Ashok Kumar
High Court Of Himachal Pradesh · (2017) 152 FLR 991 : (2017) 1 LLJ 214
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - G and H, Section 25F
High Courts06 Dec 2016Dismissed
M/s Italian-Thai Development Public Company Ltd. Vs State of HP
High Court Of Himachal Pradesh · (2017) 2 HimLR 731
Central Motor Vehicles Rules, 1989 - Rule 2(ca)Constitution of India, 1950 - Article 226Himachal Pradesh Motor Vehicles Taxation Act, 1972 - Section 3
High Courts06 Dec 2016Dismissed
State of Himachal Pradesh Vs Shri Partap Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 286 : (2017) LIC 268
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25G, Section 25H
High Courts05 Dec 2016Disposed Off
Savitri Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 281
Constitution of India, 1950 - Article 226
High Courts05 Dec 2016Disposed Off
Kishori Lal Vs Mahima Devi
High Court Of Himachal Pradesh · (2017) 1 HimLR 403
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts05 Dec 2016Dismissed
Girdhari Lal Vs Shashi Kumari
High Court Of Himachal Pradesh · (2017) 2 CriCC 540 : (2017) CriLJ 657 : (2017) 1 HimLR 612 : (2017) 1 HLR 707 : (2017) 3 RCRCriminal 325
Criminal Procedure Code, 1973 (CrPC) - Section 127, Section 482
High Courts05 Dec 2016Disposed off
Shyam Lal Vs Ranjeet Singh
High Court Of Himachal Pradesh · (2017) 1 ACC 7
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts05 Dec 2016Disposed Off
Shabbir Hussain Vs Charan Singh
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 86
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Dec 2016Disposed Off
ICICI, Lombard General Insurance Co. Ltd. Vs Gian Chand
High Court Of Himachal Pradesh · (2017) AAC 280
Motor Vehicles Act, 1988 - Section 147, Section 149, Section 168
High Courts02 Dec 2016Disposed Off
Master Nitish Kumar (Minor) Vs Managing Director
High Court Of Himachal Pradesh · (2017) AAC 245
Motor Vehicles Act, 1988 - Section 168
High Courts02 Dec 2016Allowed
Vikky Devi Vs Kuldeep Bhatia
High Court Of Himachal Pradesh · (2017) AAC 301 : (2017) 2 ALLMR 67
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Motor Vehicles Act, 1988 - Section 147, Section 158(6), Section 166, Section 168
High Courts02 Dec 2016Disposed Off
Reliance General Insurance Company Ltd. Vs Shiv Rajia
High Court Of Himachal Pradesh · (2017) AAC 213
Motor Vehicles Act, 1988 - Section 168
High Courts02 Dec 2016Disposed Off
Subhash Chand Vs Bhim Sen
High Court Of Himachal Pradesh · (2017) 2 HimLR 786
Civil Procedure Code, 1908 (CPC) - Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 - Section 104(3)
High Courts02 Dec 2016Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Parul Sharma
High Court Of Himachal Pradesh · (2017) AAC 1406 : (2017) 1 SimLC 454
Motor Vehicles Act, 1988 - Section 147, Section 163A, Section 166
High Courts02 Dec 2016Disposed Off
M/s Federal Mogul Bearing India Ltd. Vs Brij Lal
High Court Of Himachal Pradesh · (2017) LIC 473
Industrial Disputes Act, 1947 - Section 17B, Section 17B
High Courts02 Dec 2016Disposed Off
Budhi Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 20
Constitution of India, 1950 - Article 226, Article 227
High Courts02 Dec 2016Disposed Off
Piar Chand Vs Deepika
High Court Of Himachal Pradesh · (2017) 1 HimLR 23
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14