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High Court Of Himachal Pradesh judgments

31,399 judgments · page 614 of 1,570

High Courts19 Dec 2016Disposed Off

Ashok Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 575

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 332, Section 34, Section 342, Section 353, Section 452, Section 504
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High Courts19 Dec 2016Disposed Off

Savitri Devi Vs Mohinder Pal

High Court Of Himachal Pradesh · (2017) AAC 367 : (2017) 1 ACC 339

Criminal Procedure Code, 1973 (CrPC) - Section 154Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
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High Courts19 Dec 2016Disposed Off

Babita Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 HimLR 195 : (2017) 1 SimLC 152

Constitution of India, 1950 - Article 226
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High Courts19 Dec 2016Disposed Off

Gupat Ram Vs Budh Ram

High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 227

Criminal Procedure Code, 1973 (CrPC) - Section 397Negotiable Instruments Act, 1881 (NI) - Section 138
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