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High Court Of Himachal Pradesh judgments

31,399 judgments · page 615 of 1,570

High Courts14 Dec 2016Disposed Off

State of Himachal Pradesh Vs Rattan Lal

High Court Of Himachal Pradesh · (2017) 2 HimLR 810 : (2017) LatestHLJ(HP) 222

Civil Procedure Code, 1908 (CPC) - Section 100Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 - Section 10
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High Courts13 Dec 2016Allowed

Ashok Kumar Vs M/s SCL Infratech Ltd.

High Court Of Himachal Pradesh · (2017) 1 HimLR 184 : (2017) 1 SimLC 155

Constitution of India, 1950 - Article 226, Article 227Industrial Disputes Act, 1947 - Section 25B, Section 25F
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High Courts08 Dec 2016Disposed Off

Sohan Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 HimLR 573

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 325, Section 341, Section 506
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High Courts07 Dec 2016Disposed Off

Shri Neeraj Naiyar Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 HimLR 637

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, Section 447, Section 506
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High Courts07 Dec 2016Disposed off

Pradeep Kumar Vs Rana Copy Manufacturing

High Court Of Himachal Pradesh · (2017) 1 BC 520 : (2017) 1 DCR 542

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
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High Courts06 Dec 2016Disposed Off

Hemant Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 2 CriCC 384 : (2017) CriLJ 894 : (2017) 2 Crimes 355 : (2017) 3 RCRCriminal 184 : (2017) 1 SimLC 460

Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
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