CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 617 of 1,570

High Courts02 Dec 2016Disposed off

Satvir Vs Ankush

High Court Of Himachal Pradesh · (2017) 1 BC 432 : (2017) 1 DCR 453

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 147
Read judgment
High Courts02 Dec 2016Disposed Off

Pawan Kumar Vs Union of India

High Court Of Himachal Pradesh · (2017) 1 HimLR 242 : (2017) LIC 406 : (2017) 2 RSJ 302 : (2017) 1 SCT 606 : (2017) 1 SimLC 440

Constitution of India, 1950 - Article 16
Read judgment
High Courts30 Nov 2016Disposed Off

Amrish Kamal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 HimLR 565

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 323, Section 506
Read judgment
High Courts30 Nov 2016Disposed Off

Santosh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2017) 1 HimLR 569

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 34, Section 341
Read judgment
High Courts30 Nov 2016Disposed Off

Aadesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1651

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 34, Section 341
Read judgment
High Courts30 Nov 2016Disposed Off

Tara Singh Vs Govind Singh

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1627

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 32, Order 22(4), Section 50
Read judgment
High Courts28 Nov 2016Disposed Off

Sh.Kuldeep Vs State of HP

High Court Of Himachal Pradesh · (2017) 1 HimLR 596

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 336, Section 337, Section 34, Section 427
Read judgment