High Courts28 Dec 2016Dismissed
Pushap Raj Vs Ramdhan
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 1
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 613 of 1,570
High Courts27 Dec 2016Allowed
Dharam Singh Vs H.R.T.C.
High Court Of Himachal Pradesh · (2017) 1 LLJ 749
Employees Compensation Act, 1923 - Section 4(1)(b)
High Courts27 Dec 2016Disposed Off
Durgi Devi Vs Sh. Jaswant Singh
High Court Of Himachal Pradesh · (2017) 1 HimLR 336 : (2017) LatestHLJ(HP) 40
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Dec 2016Disposed Off
Parkash Chand Vs State of H.P
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 64
Civil Procedure Code, 1908 (CPC) - Section 100Land Acquisition Act, 1894 - Section 4
High Courts26 Dec 2016Dismissed
Gian Chand Vs M/s Mohan Transport Company
High Court Of Himachal Pradesh · (2017) AAC 694 : (2017) 1 ACC 675 : (2017) 2 TAC 268
Motor Vehicles Act, 1988 - Section 173
High Courts26 Dec 2016Dismissed
Yudh Chand Saklani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 HimLR 230
Constitution of India, 1950 - Article 226Himachal Pradesh Municipal Act, 1968 - Section 3, Section 4
High Courts26 Dec 2016Dismissed
New India Insurance Company Vs Hiravati Sharma
High Court Of Himachal Pradesh · (2017) 1 ACC 146
Motor Vehicles Act, 1988 - Section 149, Section 173
High Courts26 Dec 2016Dismissed
Surat Ram Vs Himachal Gramin Bank
High Court Of Himachal Pradesh · (2017) 2 BC 519
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts23 Dec 2016Disposed Off
Prem Lal Vs The Associated Cement Company Ltd.
High Court Of Himachal Pradesh · (2017) AAC 768
Workmens Compensation Act, 1923 - Section 4(1)(c)
High Courts23 Dec 2016Disposed Off
Managing Director, M/s Nipso Polyfabriks Ltd. Vs Shri Prabhakar Singh
High Court Of Himachal Pradesh · (2017) 2 HimLR 720
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25-F
High Courts23 Dec 2016Disposed Off
Keso alias Kashori Lal Vs Premi Devi
High Court Of Himachal Pradesh · (2017) 2 HimLR 814
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts22 Dec 2016Disposed Off
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2017) 1 HimLR 518
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts22 Dec 2016Allowed
Rakesh Verma Vs Ram Chander
High Court Of Himachal Pradesh · (2017) 170 AIC 740
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Dec 2016Disposed Off
National Insurance Company Ltd. Vs Rajveer Kaur
High Court Of Himachal Pradesh · (2017) AAC 697 : (2017) 1 ACC 329 : (2017) 2 TAC 156
Motor Vehicles Act, 1988 - Section 149
High Courts22 Dec 2016Disposed Off
Vinod Kumar Vs State of H.P
High Court Of Himachal Pradesh · (2017) LatestHLJ(HP) 81
Land Acquisition Act, 1894 - Section 18
High Courts21 Dec 2016Disposed Off
Rajesh Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 2 HimLR 685
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14 (3), Section 151
High Courts21 Dec 2016Dismissed
State of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2017) 170 AIC 742 : (2017) 1 HimLR 513 : (2017) LatestHLJ(HP) 125
Penal Code, 1860 (IPC) - Section 306, Section 34, Section 498A
High Courts21 Dec 2016Dismissed
State of Himachal Pradesh Vs Ashok Kumar
High Court Of Himachal Pradesh · (2017) 170 AIC 748 : (2017) LatestHLJ(HP) 49
Drugs and Cosmetics Act, 1940 - Section 18-ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts21 Dec 2016Disposed off
State of Himachal Pradesh Vs Prem Chand
High Court Of Himachal Pradesh · (2017) 170 AIC 752
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts20 Dec 2016Disposed Off
Sujan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2017) 1 HimLR 197
Constitution of India, 1950 - Article 226