High Courts09 Sept 2016Disposed Off
Vidya Devi Vs Shri Hem Raj
High Court Of Himachal Pradesh · (2017) AIRCC 1346
Powers of Attorney Act, 1882 - Section 2Specific Relief Act, 1963 - Section 20, Section 34Transfer of Property Act, 1882 - Section 54
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 626 of 1,570
High Courts09 Sept 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Hottam Ram
High Court Of Himachal Pradesh · (2017) 1 AICLR 983 : (2017) 1 CriCC 220 : (2016) CriLJ 4725 : (2017) 1 SimLC 236
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts09 Sept 2016Disposed Off
Jitender Kumar Vs The Financial Commissioner (Appeals)
High Court Of Himachal Pradesh · (2016) 4 HimLR 2524 : (2017) 1 SimLC 226
Himachal Pradesh Nautor Land Rules, 1968 - Rule 28, Rule 30
High Courts09 Sept 2016Allowed
Shri Yogeshwar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1385
High Courts09 Sept 2016Allowed
Smt. Radhi Devi Vs Savitri
High Court Of Himachal Pradesh · (2016) AAC 2446 : (2016) LatestHLJ(HP) 1315
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 3, Order 23 Rule 4Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts09 Sept 2016Allowed
Jubeda Bibi Vs Hassan Ali
High Court Of Himachal Pradesh · (2016) AAC 2437
Motor Vehicles Act, 1988 - Section 166
High Courts09 Sept 2016Dismissed
Vidya Devi alias Lachhi Vs Om Prakash
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1205
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts08 Sept 2016Allowed
State of H.P. Vs Shiv Chand
High Court Of Himachal Pradesh · (2017) 1 SimLC 231
Criminal Procedure Code, 1973 (CrPC) - Section 299Immoral Traffic (Prevention) Act, 1956 - Section 6Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366, Section 368
High Courts08 Sept 2016Dismissed
State of Himachal Pradesh Vs Karnail Singh alias Kaila
High Court Of Himachal Pradesh · (2017) 2 AICLR 45 : (2017) 2 CriCC 19 : (2017) CriLJ 597
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts08 Sept 2016Dismissed
Vivek Sharma Vs Ram Rakha
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1282
Civil Procedure Code, 1908 (CPC) - Order 39Constitution of India, 1950 - Article 227
High Courts08 Sept 2016Dismissed
M/s. Bhai Karam Singh Vs Raminder Pal Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1318
Specific Relief Act, 1963 - Section 6
High Courts07 Sept 2016Dismissed
Raj Kumar Vs Smt. Rumalo Devi
High Court Of Himachal Pradesh · (2016) sup HimLR 2595
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 38, Section 39
High Courts07 Sept 2016Dismissed
Amar Nath Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1287
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 409, Section 420, Section 466
High Courts06 Sept 2016Disposed Off
Shri Mohan Lal Vs Shri Vineet Chaudhary
High Court Of Himachal Pradesh · (2016) 4 HimLR 2549
High Courts06 Sept 2016Partly Allowed
Manoj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2017) 1 CriCC 562 : (2016) CriLJ 5015 : (2016) 4 Crimes 34 : (2017) 1 HLR 597
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Sept 2016Dismissed
Deepak Bhatia Vs Komal Bhatia
High Court Of Himachal Pradesh · (2017) AIRCC 231 : (2017) 2 CivCC 214
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Sept 2016Dismissed
Shri Mohd. Tariq Vs Jaspal Singh
High Court Of Himachal Pradesh · (2017) 2 CriCC 178 : (2017) CriLJ 784
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts05 Sept 2016Disposed Off
Sh.Bal Krishan Rawat Vs Sh. Mohan Lal
High Court Of Himachal Pradesh · (2016) sup HimLR 2618
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471, Section 474
High Courts02 Sept 2016Dismissed
State of Himachal Pradesh Vs Ram Singh
High Court Of Himachal Pradesh · (2017) 1 SimLC 198
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, Section 50
High Courts02 Sept 2016Dismissed
National Insurance Company Ltd. - Appellant @HASH Smt. Reena Sharma and Others
High Court Of Himachal Pradesh · (2016) AAC 2244
Motor Vehicles Act, 1988 - Section 170