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High Court Of Himachal Pradesh judgments

31,399 judgments · page 628 of 1,570

High Courts26 Aug 2016Dismissed

Sunil Bhaseen Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2017) 1 CriCC 754 : (2017) CriLJ 322

Criminal Procedure Code, 1973 (CrPC) - Section 397Evidence Act, 1872 - Section 3, Section 73Penal Code, 1860 (IPC) - Section 420
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High Courts23 Aug 2016Dismissed

Maya Vs Naresh Kumar

High Court Of Himachal Pradesh · (2016) sup HimLR 2624 : (2017) 1 SimLC 244

Evidence Act, 1872 - Section 45
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High Courts23 Aug 2016Disposed Off

Varinder Kumar Madan Vs Kali Ram

High Court Of Himachal Pradesh · (2017) AIRCC 942 : (2016) 4 HimLR 2551

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2-A, Order 43 Rule 1, Section 151
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High Courts20 Aug 2016Disposed Off

Brig (Retd.) R.S. Verma Vs Abhijit Rai

High Court Of Himachal Pradesh · (2016) AIRCC 3113 : (2016) 4 HimLR 2561 : (2016) 2 RCRRent 381

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)(a)(iv), 2(e), 2(h)
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High Courts20 Aug 2016Disposed Off

Kiran Kumari Vs State of H.P.

High Court Of Himachal Pradesh · (2016) Sup HimLR 2633

Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Courts17 Aug 2016Disposed Off

Lata Devi Vs Sh. Madan Lal

High Court Of Himachal Pradesh · (2016) ALLMRCri 575 : (2017) 1 CriCC 174 : (2016) CriLJ 4432 : (2017) 1 RCRCivil 199 : (2016) 4 RCRCriminal 922

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts16 Aug 2016Disposed Off

State of Himachal Pradesh Vs Satish Kumar

High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1414

Motor Vehicles Act, 1988 - Section 181Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20Penal Code, 1860 (IPC) - Section 279, Section 304A, Section 337
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