High Courts01 Aug 2016Dismissed
Sant Ram and Another - Appellants @HASH Nikra Ram
High Court Of Himachal Pradesh · (2016) 3 SimLC 1559
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Section 100Specific Relief Act, 1963 - Section 37, Section 38
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 631 of 1,570
High Courts01 Aug 2016Disposed Off
Durga Dass Vs Land Acquisition Collector
High Court Of Himachal Pradesh · (2016) 168 AIC 405
Land Acquisition Act, 1894 - Section 4
High Courts29 Jul 2016Disposed Off
Ashwani Narula Vs Anita Awasthi
High Court Of Himachal Pradesh · (2017) AAC 395
Motor Vehicles Act, 1988 - Section 168
High Courts29 Jul 2016Dismissed
Oriental Insurance Co. Ltd. Vs Gurmeet Rani
High Court Of Himachal Pradesh · (2017) AAC 316
Motor Vehicles Act, 1988 - Section 147, Section 147, Section 168
High Courts29 Jul 2016Dismissed
Himachal Pradesh State Electricity Board and Another - Petitioners @HASH Bahadur Singh and another
High Court Of Himachal Pradesh · (2017) 152 FLR 676 : (2016) 4 LLJ 460
Industrial Disputes Act, 1947 - Section 25F, Section 25FG, Section 25N
High Courts29 Jul 2016Dismissed
United India Insurance Co. Ltd. Vs Smt. Gianti Gupta
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1069
Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts29 Jul 2016Disposed Off
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Bimla Devi
High Court Of Himachal Pradesh · (2016) AAC 2062
Motor Vehicles Act, 1988 — Section 168
High Courts29 Jul 2016Dismissed
Nagender Kumar Vs Nitu
High Court Of Himachal Pradesh · (2016) AAC 2045 : (2017) 1 ALLMR 61
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jul 2016Dismissed
Attar Singh Vs The Executive Engineer
High Court Of Himachal Pradesh · (2016) 3 LLN 367
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 25-F
High Courts29 Jul 2016Allowed
Pushpa Bhatnagar Vs Smt. Leena Goyal
High Court Of Himachal Pradesh · (2016) 3 LLN 373
Workmens Compensation Act, 1923 - Section 4, 4-A(3)(a)
High Courts28 Jul 2016Disposed Off
Jagdish Ram Vs Ved Prakash
High Court Of Himachal Pradesh · (2016) 4 HimLR 2376
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts27 Jul 2016Allowed
Khub Ram - Petitioner @HASH State of H.P. and Another
High Court Of Himachal Pradesh · (2016) 4 LLJ 450
Industrial Disputes Act, 1947 - Section 25F, Section 25F(C)Industrial Disputes Rules, 1947 - Rule 81
High Courts27 Jul 2016Dismissed
Saji Devi Vs Parvati Devi
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1164
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts27 Jul 2016Dismissed
State of Himachal Pradesh Vs Sanjeevan Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1018
Penal Code, 1860 (IPC) - Section 307, Section 333, Section 34
High Courts27 Jul 2016Disposed Off
Land Acquisition Collector Vs Damodar Dass
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1036
High Courts27 Jul 2016Disposed Off
Munshi Ram Vs Sher Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 1026
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts26 Jul 2016Disposed Off
Union of India Vs P.K. Sarin
High Court Of Himachal Pradesh · (2016) 4 HimLR 2381
Constitution of India, 1950 - Article 226
High Courts26 Jul 2016Allowed
Smt. Kavita Devi - Appellant @HASH Sh. Sanjay Kumar Dhiman
High Court Of Himachal Pradesh · (2016) AIRCC 2918 : (2017) 1 CivCC 70 : (2016) LatestHLJ(HP) 1062
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts26 Jul 2016Allowed
Capt. Ram Singh - Petitioner @HASH State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2017) 1 AICLR 63 : (2016) CriLJ 4469
Criminal Procedure Code, 1973 (CrPC) - Section 156, Section 321, Section 397, Section 401, Section 482Penal Code, 1860 (IPC) - Section 120B, Section 418, Section 420Prevention of Corruption Act, 1988 - Section 13(2)
High Courts26 Jul 2016Disposed Off
Arjun Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 4 HimLR 2266
Constitution of India, 1950 - Article 226