High Courts03 Jun 2016Disposed Off
Avnish Kant Tiwari Vs Hon''ble High Court of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1937 : (2016) ILRHP 1737
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 641 of 1,570
High Courts03 Jun 2016Disposed Off
Pawan Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1778
Constitution of India, 1950 — Article 226
High Courts03 Jun 2016Disposed Off
P.B. Anadam Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1806 : (2016) ILRHP 1775 : (2016) LatestHLJ(HP) 1246
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 17(4)
High Courts03 Jun 2016Disposed Off
M/s Bakshi Ram Rattan Chand Vs Vijay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1769
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts03 Jun 2016Disposed Off
Bago Devi Vs Sat Pal Saini
High Court Of Himachal Pradesh · (2016) ILRHP 1754
Motor Vehicles Act, 1988 — Section 166, 173
High Courts03 Jun 2016Allowed
Sarvan Kumar Vs Asha Kumari
High Court Of Himachal Pradesh · (2016) ILRHP 1785
Motor Vehicles Act, 1988 — Section 149, 166
High Courts03 Jun 2016Disposed Off
Jania Vs Dharmi
High Court Of Himachal Pradesh · (2016) ILRHP 1756
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 48Specific Relief Act, 1963 — Section 38
High Courts03 Jun 2016Dismissed
New India Assurance Company Ltd. Vs Indu Bala
High Court Of Himachal Pradesh · (2016) ILRHP 1829 : (2016) LatestHLJ(HP) 867
Motor Vehicles Act, 1988 — Section 149, 166, 173
High Courts03 Jun 2016Allowed
Prem Singh Vs Bimla Devi
High Court Of Himachal Pradesh · (2016) 3 HimLR 1830 : (2016) ILRHP 1782
Motor Vehicles Act, 1988 — Section 149, 166
High Courts03 Jun 2016Disposed Off
Yash Pal @ Jassu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1839
Penal Code, 1860 (IPC) — Section 147, 149, 324, 341
High Courts03 Jun 2016Disposed Off
Ram Dhan Vs Mehar Chand
High Court Of Himachal Pradesh · (2016) 3 HimLR 1936 : (2016) ILRHP 1784
Motor Vehicles Act, 1988 — Section 149, 166
High Courts03 Jun 2016Dismissed
National Insurance Co. Ltd. Vs Tek Chand
High Court Of Himachal Pradesh · (2016) 3 HimLR 1934 : (2016) ILRHP 1827
Motor Vehicles Act, 1988 — Section 166
High Courts03 Jun 2016Dismissed
State of Himachal Pradesh Vs Shyam Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1818
Penal Code, 1860 (IPC) — Section 304B
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Satpal
High Court Of Himachal Pradesh · (2016) ILRHP 1809
Penal Code, 1860 (IPC) — Section 306
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Piar Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1793
Penal Code, 1860 (IPC) — Section 376, 506
High Courts03 Jun 2016Dismissed
State of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1789
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21Penal Code, 1860 (IPC) — Section 419
High Courts03 Jun 2016Disposed Off
Aman Chaudhary Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2016) ILRHP 1731 : (2016) LatestHLJ(HP) 736 : (2016) 5 RCRCriminal 842
Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12, 53, 7A
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh & Another Vs Sh. Pritam Singh & others
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 827
Land Acquisition Act, 1894 - Section 4
High Courts03 Jun 2016Dismissed
Liaquat Ali Vs Amir Mohammad & ors.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 831
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Constitution of India, 1950 - Article 227
High Courts03 Jun 2016Disposed Off
State of Himachal Pradesh Vs Ram Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1799 : (2016) 4 RCRCriminal 129 : (2016) 3 SimLC 1481