High Courts26 May 2016Dismissed

Pritam Singh Vs NHPC

High Court Of Himachal Pradesh · (2016) ILRHP 1484

Constitution of India, 1950 — Article 226NHPC Conduct Discipline and Appeal Rules — Rule 26.1
High Courts26 May 2016Disposed Off

Ganpatu Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 1473

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2