High Courts17 May 2016Disposed Off
Smt. Babli Devi Vs Smt. Maya Devi
High Court Of Himachal Pradesh · (2016) sup HimLR 3014
Motor Vehicles Act, 1988 - Section 166, Section 173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 646 of 1,570
High Courts17 May 2016Dismissed
Mansa Ram Vs Smt Nand Lal
High Court Of Himachal Pradesh · (2016) 3 HimLR 1911
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts17 May 2016Disposed Off
Rajesh Vs Shri Budhi Ram
High Court Of Himachal Pradesh · (2016) 3 HimLR 1907
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts17 May 2016Dismissed
Suresh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1404
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts17 May 2016Disposed Off
Atul Soodan Vs Ajit Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1394
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts17 May 2016Dismissed
State of H.P. and others Vs Sh. Babu Ram
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 799
Administrative Tribunals Act, 1985 - Section 21(1)(a)Constitution of India, 1950 - Article 226
High Courts16 May 2016Dismissed
Santosh Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 3018
High Courts16 May 2016Dismissed
State of Himachal Pradesh Vs Ramesh alias Bhutta
High Court Of Himachal Pradesh · (2016) 3 HimLR 1852
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts16 May 2016Disposed Off
Som Dutt Vs Ram Naryan
High Court Of Himachal Pradesh · (2016) 3 HimLR 1840
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts16 May 2016Dismissed
State of Himachal Pradesh Vs Smt Kamlesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1905
High Courts16 May 2016Disposed Off
Kamal Sharma Vs Minakshi Sharma
High Court Of Himachal Pradesh · (2016) AIRCC 2812 : (2016) 4 CivCC 853 : (2016) 3 HLR 621 : (2016) ILRHP 1373
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Hindu Marriage Act, 1955 — Section 13
High Courts16 May 2016Allowed
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1369
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts16 May 2016Dismissed
Rachna Devi Vs Jitender Kumar and another
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 747 : (2016) 5 RCRCriminal 846
Penal Code, 1860 (IPC) - Section 376, 506
High Courts16 May 2016Disposed Off
Moola Vs Kisso
High Court Of Himachal Pradesh · (2016) ILRHP 1378
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34Succession Act, 1925 — Section 63
High Courts16 May 2016Disposed Off
State of Himachal Pradesh Vs Naresh Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1385
Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts16 May 2016Allowed
Taru alias Ude Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1391
Penal Code, 1860 (IPC) — Section 341, 354, 506
High Courts13 May 2016Disposed Off
ICICI Lombard General Insurance Company Ltd. Vs Shri Dike Ram & another
High Court Of Himachal Pradesh · (2016) AAC 2212 : (2016) LatestHLJ(HP) 811
Motor Vehicles Act, 1988 - Section 166, 173
High Courts13 May 2016Disposed Off
Dharam Pal Vs Yoginder Pal
High Court Of Himachal Pradesh · (2016) AAC 1537
High Courts13 May 2016Disposed Off
Sh. Sumit Attri Vs Shri Raman Viswas
High Court Of Himachal Pradesh · (2016) AAC 1533 : (2017) ACJ 768
High Courts13 May 2016Disposed Off
Chaman Lal Vs Divisional Manager
High Court Of Himachal Pradesh · (2016) AAC 1540