High Courts07 Mar 2026Allowed
Ganesha Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0669
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 60 of 1,571
High Courts07 Mar 2026Dismissed
Radha Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0668
High Courts07 Mar 2026Dismissed
Rakesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0652
High Courts06 Mar 2026Disposed Of
Tilak Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0659
High Courts06 Mar 2026Dismissed
Baldev Singh Vs Dayal Singh & Anr
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0658
Specific Relief Act, 1963-Section 34, 35, 36, 37, 38Code Of Civil Procedure, 1908-Section 100, 100(5)
High Courts06 Mar 2026Disposed Of
Sachin Agnihotri And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0657
Constitution Of India, 1950-Article 14, 20(3), 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 22, 29, 38, 42, 53, 67Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts06 Mar 2026Dismissed
Naresh Chand & Ors Vs Kalashan Devi
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0656
Code Of Civil Procedure, 1908-Section 100
High Courts06 Mar 2026Disposed Of
Lal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0655
High Courts06 Mar 2026Disposed Of
Luder Dutt And Others Vs Himachal Pradesh Agro Industries Corporation Limited And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0654
High Courts06 Mar 2026Dismissed
Raj Kumar Shandil Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0653
High Courts05 Mar 2026
Ashok Rai Vs Financial Commissioner (Appeals), Shimla, H.P & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2620
Land Revenue Act, 1954-Section 14Limitation Act-Section 5
High Courts05 Mar 2026
Sh. Surender Pal Chadha Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2618
Fundamental Rules-Rule 17 (1)
High Courts05 Mar 2026Dismissed
Lalita Kumari Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2617
Himachal Pradesh Financial Rules, 1971, Volume-I-Chapter-VII
High Courts05 Mar 2026
United India Insurance Company Ltd. Vs Puran Chand & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2547
Motor Vehicles Act, 1988-Section 173, 166, 2(13), 2(14), 2(35), 2(47), 147Motor Vehicles Act, 1939-Section 95(1), 2(25)Motor Vehicles (Amendment) Act, 1994-Section 46
High Courts05 Mar 2026Disposed Of
Chanan Dass Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0651
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29
High Courts05 Mar 2026Dismissed
Nikka Ram Vs Padam Nath (Since Deceased) Through His Lrs. & Anr
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0650
Negotiable Instruments Act, 1881-Section 118, 118(a), 138, 139Code Of Criminal Procedure, 1973-Section 313, 313(1), 313(2), 313(4), 342, 397, 398, 399, 400, 401, 482Code Of Criminal Procedure, 1898-Section 342(1)
High Courts05 Mar 2026Allowed
Aakash Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0649
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37, 42(2)
High Courts05 Mar 2026Allowed
Amarjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0648
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 310(2)Code Of Criminal Procedure, 1973-Section 161, 162
High Courts05 Mar 2026Allowed
Mansoor Ali Vs State Of HP
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0647
Constitution Of India, 1950-Article 21, 309Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 20, 21, 37Code Of Criminal Procedure, 1973-Section 309
High Courts05 Mar 2026Disposed Of
Kushagra Gautam Vs Manav Bharti University And Ors
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0646