High Courts02 Mar 2026Disposed Of
Jagdish Jaswal Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0633
Himachal Pradesh Tenancy And Land Reforms Act, 1972-Section 118, 118(3)(A)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 62 of 1,571
High Courts02 Mar 2026Dismissed
Sanjay Sharma Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0632
High Courts02 Mar 2026Dismissed
Raj Kumari Vs Vipan Kumar (Deceased) Through Lrs And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0631
Code Of Civil Procedure, 1908-Section 151, Order 9 Rule 9, Order 22 Rule 3, Order 22 Rule 4
High Courts02 Mar 2026Disposed Of
Bhima Ram Vs Syndicate Bank Ltd. & Another
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0630
Code Of Civil Procedure, 1908-Order 9 Rule 7
High Courts02 Mar 2026Allowed
Shashi Yadav Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0629
Constitution Of India, 1950-Article 6(1), 12, 21Bharatiya Nyaya Sanhita, 2023-Section 75Protection Of Children From Sexual Offences Act, 2012-Section 12, 35(1), 35(2)
High Courts28 Feb 2026
Mukesh Sharma Vs Hindustan Petroleum Corporation Ltd & Anr.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3147
High Courts28 Feb 2026
State Of Himachal Pradesh Vs Shankar Dutt
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3146
Code of Criminal Procedure-Section 378Indian Penal Code-Section 405, 408, 409
High Courts28 Feb 2026
Sandeep Kumar Vs Himachal Pradesh State Electricity Board Ltd. & Ors.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3144
Delhi School Education Act and Rules, 1973
High Courts28 Feb 2026
Council Of Scientific And Industrial Research (CSIR) & Anr. Vs State Of H. P. & Ors.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3142
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24, 24(2)Land Acquisition Act, 1894-Section 16Societies Registration Act
High Courts28 Feb 2026
Nokh Ram & Ors. Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3140
High Courts27 Feb 2026
Pankaj Chauhan Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3145
Right of Children to Free and Compulsory Education Act, 2009-Section 5, 30Constitution of India-Article 21-A
High Courts27 Feb 2026
Ashok Kumar Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3143
High Courts27 Feb 2026
Ram Lal & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3141
CrPC-Section 133, 397
High Courts27 Feb 2026Dismissed
Mahender Pun Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1708
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 24, 27A, 29, 37, 37(1), 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973-Section 437(3), 439, 439(1)(a)
High Courts27 Feb 2026Disposed Of
National Insurance Company Limited And Others Vs Mala Vati & Another
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1707
Employee's Compensation Act, 1923-Section 3, 4A(3)(a), 22, 30
High Courts27 Feb 2026Dismissed
Mukesh Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1706
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 19, 24, 27A, 29, 35, 37, 37(1), 37(1)(b), 37(1)(b)(ii), 54Code Of Criminal Procedure, 1973-Section 439
High Courts26 Feb 2026
Jarnail Singh Vs Himachal Pradesh State Electricity Board Ltd. & Anr.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3153
H.P.S.E.B. (as printed; statute mentioned only as "No.15 of 2000" and "H.P.S.E.B.")-Clause 14 (2) (a)Civil Procedure Code-Order XXIII, Rule III
High Courts26 Feb 2026
State Of Himachal Pradesh Vs M/s Noble House Creation Pvt. Ltd.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3152
H.P. Tenancy and Land Reforms Act, 1972-Section 118, 118(2)Companies Act, 1956-Section 617Land Acquisition Act, 1894
High Courts26 Feb 2026Allowed
Shiv Dutt Sharma & Ors. Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 02 SHI CK 3137
Constitution of India-Article 14
High Courts26 Feb 2026Allowed
Emmanuel Onyeka Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1703
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37, 42(2)Foreigners Act, 1946-Section 14