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High Court Of Himachal Pradesh judgments

31,415 judgments · page 64 of 1,571

High Courts24 Feb 2026Allowed

State Of H.P Vs Dhruv Dev

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1676

Road Regulations, 1989-Rule 6Road Regulations, 1989- Regulation 4, 6Indian Penal Code, 1860-Section 34, 279, 302, 326, 337, 338, 436
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High Courts23 Feb 2026

Vijay Singh Vs State Of HP

High Court Of Himachal Pradesh · 2025 INSC 576

Indian Penal Code-Sections 302, 307, 353, 201Arms Act, 1959-Section 25CrPC-Section 311, 301, 391
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High Courts23 Feb 2026

M/s Bharti Filling Station Vs Rajeev Kumar

High Court Of Himachal Pradesh · (2026) 02 SHI CK 3150

Limitation Act-Section 14, sub-section (1) of Section 14, sub-section (3) of Section 14, clause (c) to the Explanation to Section 14Code of the Civil Procedure-Order XXIII Rule 1, XXIII Rule 2
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High Courts23 Feb 2026Dismissed

Rajiv Rana Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1686

Drugs And Cosmetics Act, 1940-Section 19(3), 23(4)Code Of Criminal Procedure, 1973-Section 200, 202, 203, 204, 482
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High Courts23 Feb 2026Dismissed

State Of HP Vs Saroop Kumar

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1684

Indian Penal Code, 1860-Section 323, 354, 451Code Of Criminal Procedure, 1973-Section 174, 313, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts23 Feb 2026Allowed

Deepa Sharma Vs Rishab Sarswati

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1679

Code Of Civil Procedure, 1908-Section 24, 25, Order 9 Rule 13Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)
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High Courts23 Feb 2026Dismissed

Vijay Singh Vs State Of HP

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1674

Constitution Of India, 1950-Article 21Indian Penal Code, 1860-Section 201, 301, 302, 307, 353Arms Act, 1959-Section 25
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