High Courts10 Mar 2026Allowed
Saurabh Patial @ Fandi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0676
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109Arms Act, 1959-Section 25
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High Court Of Himachal Pradesh judgments
31,415 judgments · page 59 of 1,571
High Courts10 Mar 2026Allowed
Sachin Sharma Vs State Of HP
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0675
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 37Code Of Criminal Procedure, 1973-Section 309
High Courts10 Mar 2026Dismissed
Gulshan @ Kaka Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0674
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 3(5), 305, 331(4)
High Courts10 Mar 2026Dismissed
Uttam Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0673
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 24, 25, 27A, 29, 37, 37(1), 37(1)(b), 37(1)(b)(ii), 42(2)Code Of Criminal Procedure, 1973-Section 439
High Courts10 Mar 2026Disposed Of
Mohit Chaudhary Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0672
Indian Penal Code, 1860-Section 323, 354D, 504Code Of Criminal Procedure, 1973-Section 320
High Courts10 Mar 2026Dismissed
Rohit Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0671
Indian Penal Code, 1860-Section 363, 376DAProtection Of Children From Sexual Offences Act, 2012-Section 4, 6
High Courts10 Mar 2026Disposed Of
Nehru Yuva Club Of Village Manlog-Badog & Anr. Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0670
Constitution Of India, 1950-Article 226, 243O, 243ZG, 329, 329(a)Himachal Pradesh Panchayati Raj Act, 1994-Section 3(2), 8, 9, 10(1), 10(2)
High Courts09 Mar 2026Disposed Of
Lakhwinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0667
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 2(viiia), 2(viiia)(iii), 8(c), 20, 21, 22, 23, 27A, 29, 37, 107Industrial Disputes Act, 1947-Section 27
High Courts09 Mar 2026Dismissed
Surinder Kumar Vs Pritam Chand
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0666
Negotiable Instruments Act, 1881-Section 118, 138, 139Code Of Criminal Procedure, 1973-Section 313, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts09 Mar 2026Disposed Of
Vijay Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0665
Constitution Of India, 1950-Article 12, 21Indian Penal Code, 1860-Section 201, 302, 307, 353Arms Act, 1959-Section 25
High Courts09 Mar 2026Dismissed
State Of H.P. Vs Tara Singh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0664
Indian Penal Code, 1860-Section 441, 447Indian Forest Act, 1927-Section 4, 6, 26, 29, 29(3), 30, 31, 32, 33, 34, 35, 36, 37, 38, 39Code Of Criminal Procedure, 1973-Section 313, 437A
High Courts09 Mar 2026Dismissed
State Of H.P. Vs Suresh Kumar And Another
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0663
Indian Penal Code, 1860-Section 34, 323, 452, 506Code Of Criminal Procedure, 1973-Section 313, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts09 Mar 2026Disposed Of
Geeta Rani Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0662
Bharatiya Nyaya Sanhita, 2023-Section 281Indian Penal Code, 1860-Section 279
High Courts09 Mar 2026Dismissed
State Of H.P. & Another Vs Purshottam Dev & Another
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0661
Land Acquisition Act, 1894-Section 4, 6, 7, 18
High Courts09 Mar 2026Dismissed
Rajeev Kumar Hudden Vs Amar Chand Bisht
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0660
Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 309, 313Bharatiya Nagarik Suraksha Sanhita, 2023-Section 346, 346(2), 528
High Courts07 Mar 2026
Dhirender Kumar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2616
GIA to PTA Rules, 2006
High Courts07 Mar 2026
State of Himachal Pradesh Vs Bias Dev
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2637
Code of Criminal Procedure-Section 378Indian Penal Code-Section 420, 415
High Courts07 Mar 2026
Gorkhu Ram Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2614
IPC-Sections 420, 468 and 471CCS (CCA) Rules, 1965-Rule 14Constitution of India-Article 226
High Courts07 Mar 2026
Smt. Anita Kumari Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2612
Limitation Act-Section 5
High Courts07 Mar 2026
Amit Kumar Kashyap Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2606