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High Court Of Himachal Pradesh judgments

31,415 judgments · page 57 of 1,571

High Courts13 Mar 2026Disposed Of

Ashu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0701

Constitution Of India, 1950-Article 21BNarcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37
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High Courts13 Mar 2026Dismissed

Gurpreet Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0700

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 20(b), 24, 27A, 29, 35, 37, 37(1), 37(1)(b), 37(1)(b)(ii), 54Code Of Criminal Procedure, 1973-Section 439
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High Courts12 Mar 2026

Phulamu Devi Vs State Of H.P & Ors.

High Court Of Himachal Pradesh · (2026) 03 SHI CK 2634

Central Civil Service Pension Rules, 1972-Rule 26Uttar Pradesh Industrial Disputes Act, 1947-Section 2(s), 6NAdministrative Tribunals Act, 1985-Section 19
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High Courts12 Mar 2026

Vikas Bansal Vs Directorate of Enforcement (ED)

High Court Of Himachal Pradesh · 2025 INSC 1377

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Sections 3, 4, 17, 19, 45, 45(1), 45(1)(ii), 45(1)(iii)Indian Penal Code-Sections 409, 419, 465, 466, 477, 471, 420, 467, 468, 120-B
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High Courts12 Mar 2026Allowed

Shubham Chaudhary Vs State Of HP

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0687

Constitution Of India, 1950-Article 12, 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 25, 29, 37Code Of Criminal Procedure, 1973-Section 309
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High Courts12 Mar 2026Dismissed

Rajinder Singh Vs Prashant Sharma

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0686

Evidence Act, 1872-Section 45, 73Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138
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High Courts12 Mar 2026Disposed Of

Mukul Saini Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0685

Bharatiya Nyaya Sanhita, 2023-Section 125(a), 279, 281Indian Penal Code, 1860-Section 279, 337
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High Courts12 Mar 2026Allowed

Kundan Lal & Ors Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0683

Indian Penal Code, 1860-Section 376Protection Of Children From Sexual Offences Act, 2012-Section 6, 17, 21Prohibition Of Child Marriage Act, 2006-Section 9, 10
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High Courts12 Mar 2026Allowed

Noor Mohammad @ Lali Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0682

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 305, 331(4)Bharatiya Sakshya Adhiniyam, 2023-Section 23
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High Courts12 Mar 2026Disposed Of

Ajay Kumar Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0681

Indian Penal Code, 1860-Section 279, 337, 338Motor Vehicles Act, 1988-Section 181, 187, 192, 196
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