High Courts18 Mar 2026
Hukum Chand & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2577
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 55 of 1,571
High Courts18 Mar 2026
Rangeen Kumar Vs Saurabh Mehra & Anr.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2576
BNSS, 2023-Section 438Negotiable Instruments Act-Section 118, 138, 139Cr.P.C.-Section 313, 397
High Courts18 Mar 2026
Reliance General Insurance Company Ltd. Vs Jeewana Devi & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2575
Motor Vehicles Act-Section 166, 187, 134 (C), 140, 168IPC-Sections 279, 201 and 304A1923 Act
High Courts18 Mar 2026
Sanjeev Mahajan & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2574
CCS (CCA) Rules, 1965-Rule 14, 15, 18Act, 1949-Rule 27 (c)
High Courts18 Mar 2026
State Of HP Vs Naresh Thakur & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2569
Indian Penal Code-Sections 147, 148, 323, 325 read with Section 149Code of Criminal Procedure-Section 313, 174, 437-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts18 Mar 2026Allowed
Rohit Sharma Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2568
Code of Criminal Procedure, 1973-Section 482, 173, 154, 156(1), 155(2)IPC-Section 306, 34, 107BNSS-Section 528
High Courts18 Mar 2026
Reliance General Insurance Company Ltd. Vs Sapna Devi & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2580
Motor Vehicles Act-Section 166, 187, 134 (C), 140, 168IPC-Sections 279, 201, 304A1923 Act
High Courts18 Mar 2026
New India Assurance Co. Ltd. Vs Kamla & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2632
Motor Vehicles Act, 1988-Section 166, 1681923 ActMinimum Wages Act
High Courts18 Mar 2026Disposed Of
Reliance General Insurance Company Ltd. Vs Jeewana Devi & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2554
Motor Vehicles Act-Section 166, 187, 134 (C), 140, 168IPC-Sections 279, 201 and 304A1923 Act
High Courts18 Mar 2026
M/s Project Metals and Machinery Ghaziabad Vs Northern Railway & Anr.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2546
Constitution of India-Article 14
High Courts18 Mar 2026
Sh. Mahender Kumar Mahajan Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2545
CCS (CCA) Rules, 1965-Rule 14
High Courts18 Mar 2026(2017) 16 SCC 680
New India Assurance Co. Ltd And Others Vs Kamla & Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0723
Motor Vehicles Act, 1988-Section 166, 168Indian Penal Code, 1860-Section 279, 304A, 337Evidence Act, 1872-Section 138, 146
High Courts18 Mar 2026Dismissed
Ashok Kumar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0722
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 64, 64(1)
High Courts18 Mar 2026Dismissed
Dimpal Alias Dimple Dhiman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0721
Constitution Of India, 1950-Article 22Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 37, 37(1)(b), 37(1)(b)(ii)
High Courts18 Mar 2026Dismissed
State Of H.P. Vs Nisha Kumari
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0720
Indian Penal Code, 1860-Section 323, 325Code Of Criminal Procedure, 1973-Section 313, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts17 Mar 2026Allowed
Thakar Singh Bharmouri Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2621
Bharatiya Nagrik Suraksha Sanhita-Section 528Representation of the People Act, 1951-Section 125Indian Penal Code-Section 504
High Courts17 Mar 2026Dismissed
Salima Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2611
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 19, 20, 20(b), 24, 27A, 35, 37, 37(1)(b)(ii), 54Code of Criminal Procedure, 1973-Section 439
High Courts17 Mar 2026
Parma Nand Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2608
Himachal Pradesh Land Revenue Act, 1954-Section 163, 163(2), 163(3), 163(4), 163(5), 163(6), 163(7), 163(iii), ExplanationCode of Civil Procedure, 1908H.P.L.R. (Amendment) Act, 1989
High Courts17 Mar 2026
The New India Assurance Company Limited Vs Nanak Chand & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2593
Motor Vehicles Act-Section 173, 166, 10(2), 2(21), 9(6), 147Motor Vehicles Act, 1939-Section 95(1)(a), 95(1)(b)(i), 95Constitution of India-Article 142
High Courts17 Mar 2026
Nek Ram & Ors. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2589
Constitution of India-Article 14, 16