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High Court Of Himachal Pradesh judgments

31,415 judgments · page 54 of 1,571

High Courts20 Mar 2026Dismissed

State Of H.P. Vs Rakesh Kumar & Ors

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0737

Indian Penal Code, 1860-Section 147, 148, 149, 323, 325Code Of Criminal Procedure, 1973-Section 313, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts20 Mar 2026Dismissed

Parveen Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0736

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 20(b), 24, 27A, 29, 35, 37, 37(1), 37(1)(b), 37(1)(b)(ii), 54Code Of Criminal Procedure, 1973-Section 439
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High Courts20 Mar 2026Allowed

Swaran Singh & Another Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0735

Indian Penal Code, 1860-Section 34, 332, 333, 353, 504Code Of Criminal Procedure, 1973-Section 313, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts20 Mar 2026Dismissed

Robin Jeet Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0734

Information Technology Act, 2000-Section 67BProtection Of Children From Sexual Offences Act, 2012-Section 21Code Of Criminal Procedure, 1973-Section 227, 232
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High Courts19 Mar 2026Disposed Of

Manju Sharma Vs State Of Himachal Pradesh And Anr

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0733

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 126(2), 324(4), 351(2), 352Code Of Criminal Procedure, 1973-Section 320, 482
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High Courts19 Mar 2026Disposed Of

Ashish Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0730

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 25, 29, 37, 61, 85
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High Courts19 Mar 2026Dismissed

Rup Chand Vs Govind Ram

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0727

Negotiable Instruments Act, 1881-Section 138Indian Contract Act, 1872-Section 25(3)Limitation Act, 1963-Section 18
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High Courts19 Mar 2026Dismissed

Abhay Kumar Alias Nishu Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0726

Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 64, 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 4
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High Courts19 Mar 2026Disposed Of

Revat Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 03 SHI CK 0725

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 25, 29, 37Code Of Criminal Procedure, 1973-Section 161, 162
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