High Courts11 Mar 2026
Pankaj Sharma Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2562
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 58 of 1,571
High Courts11 Mar 2026
Vikas Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2561
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 173Bharatiya Nyaya Sanhita, 2023-Sections 115 (2), 126 (2), 109, 351 (2), 3 (5)Arms Act-Section 25
High Courts11 Mar 2026Disposed Of
Bhim Dutt & Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0699
High Courts11 Mar 2026Disposed Of
United India Insurance Company Limited Vs Nirmala Devi And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0698
Motor Vehicles Act, 1988-Section 149(2)(a)(ii), 166, 168, 173
High Courts11 Mar 2026Dismissed
Mahindra & Mahindra Financial Service Ltd. & Anr Vs Gurdit Singh & Anr
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0697
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 8 Rule 3A, Order 9 Rule 13, Order 21 Rule 11A, Order 21 Rule 31, Order 21 Rule 32(2), Order 21 Rule 38
High Courts11 Mar 2026Dismissed
Sandeep Kaur And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0696
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 143(3)Immoral Traffic (Prevention) Act, 1956-Section 4, 5
High Courts11 Mar 2026Disposed Of
Krishan Chand And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0695
High Courts11 Mar 2026Disposed Of
Kamla Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0694
High Courts11 Mar 2026Disposed Of
Ankit Bansal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0693
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 37
High Courts11 Mar 2026Allowed
Prakash Chand (Deceased) Through His Lrs Arun Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0692
Constitution Of India, 1950-Article 14, 41, 43, 136, 226Industrial Disputes Act, 1947-Section 10, 10A, 11A, 25F, 33, 33A
High Courts11 Mar 2026Disposed Of
Vikas Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0691
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 173, 483Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 126(2), 351(2), 351(3), 351(5)Arms Act, 1959-Section 25
High Courts11 Mar 2026Allowed
Pawan Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0690
High Courts10 Mar 2026Allowed
Amit Kumar Vs Maneesh Srivastava & Anr.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2610
Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994-Section 28, 4, 5, 6, 23, 25 & 29, 4(3), 5(i)(b), 29, Rules 9 & 18Code of Criminal Procedure-Section 200, 482, 397IPC-Sections 166, 167, 204, 109 and 34
High Courts10 Mar 2026
Nehru Yuva Club of Village Manlog-Badog & Anr. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2597
Himachal Pradesh Panchayati Raj Act, 1994-Section 3(2)Himachal Pradesh Panchayati Raj (Election) Rules, 1994Delimitation Act-Sections 8, 9, 10(1), 10(2)
High Courts10 Mar 2026
Dharam Dass (Deceased) Through His LRs & Ors. Vs Inder Singh & Ors.
High Court Of Himachal Pradesh · 2025 INSC 1267
CPC-Section 100Specific Relief Act-Section 16 (C)
High Courts10 Mar 2026
Kuldeep Singh Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2592
CCS (Pension) Rules, 1972Recruitment and Promotion Rules
High Courts10 Mar 2026Allowed
Amit Kumar Vs Maneesh Srivastava
High Court Of Himachal Pradesh · (2026) 03 SHI CK 2588
Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994-Section 4, 5, 6, 23, 25, 29, 28, 4 (3), 5 (i) (b), Rules 9 & 18Code of Criminal Procedure-Section 200, 397, 482IPC-Sections 166, 167, 204, 109 and 34
High Courts10 Mar 2026Disposed Of
Prince Sharma Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0679
Bharatiya Nyaya Sanhita, 2023-Section 125(a), 279, 281Indian Penal Code, 1860-Section 279, 337
High Courts10 Mar 2026Disposed Of
Nikhil Patiyal Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0678
Indian Penal Code, 1860-Section 279, 337, 338Motor Vehicles Act, 1988-Section 181, 187, 196
High Courts10 Mar 2026Allowed
Ram Lal & Ors Vs Shiv Lal
High Court Of Himachal Pradesh · (2026) 03 SHI CK 0677
Hindu Succession Act, 1956-Section 6, 8