High Courts25 Jul 2018Disposed off
Vishal Goswami Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0038
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 555 of 1,570
High Courts25 Jul 2018Disposed off
Sanjay Kumar Vs Shri Amar Nath (Deceased) Through His L.Rs. Smt. Santosh Kumari & Others.
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0036
Code of Civil Procedure, 1908 — Section 96, Order 6 Rule 4
High Courts25 Jul 2018Disposed off
Sanjay Kumar Vs Shri Amar Nath (Deceased) Through his L.Rs. Smt. Santosh Kumari & Others.
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0035
Code of Civil Procedure, 1908 — Section 96, Order 6 Rule 4
High Courts24 Jul 2018Disposed off
Rajinder Singh Chawla Vs Vivek Ahluwalia
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0034
Indian Evidence Act, 1872 — Section 73Constitution of India, 1950 — Article 227
High Courts24 Jul 2018Disposed off
Jagpreet Singh And Others Vs State of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0033
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420Constitution of India 1950 — Article 142, 226
High Courts24 Jul 2018Disposed off
Nand Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0032
Code of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts23 Jul 2018Disposed off
Sushil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0031
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts20 Jul 2018
Dev Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) LatestHLJ 975 (HP)
Code of Criminal Procedure, 1973 — Section 154, 313, 397, 401Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 184
High Courts18 Jul 2018Disposed of
Rajinder Singh Vs Ran Singh And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0019
Code of Civil Procedure, 1908 — Order 26 Rule 9, Order 26 Rule 10A
High Courts18 Jul 2018Disposed of
Rakesh Singh & Ors. Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0018
Arni University (Establishment and Regulation) Amendment Act, 2010 — Section 31(5)
High Courts17 Jul 2018Disposed of
Narayan Mishra Vs State of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2018) 191 AIC 302
Code of Criminal Procedure, 1973 — Section 125, 482Hindu Marriage Act, 1955 — Section 9
High Courts16 Jul 2018Disposed of
Chhering Dorje (Deceased) Through LRS Padma Devi And Ors. Vs Dawa Gialchhan & Anr.
High Court Of Himachal Pradesh · (2018) 189 AIC 535
Code of Criminal Procedure, 1973 — Section 107, 150Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 18, Order 26 Rule 9
High Courts16 Jul 2018Dismissed
Ravinder Kumar Bansal And Others Vs Pankaj Gupta And Others
High Court Of Himachal Pradesh · (2018) 191 AIC 303 : AIR 2018 HP 133
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Negotiable Instruments Act, 1881 — Section 138
High Courts13 Jul 2018Disposed of
Gajju Ram Vs Jindu Ram (Deceased Through LRS And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0014
Code of Civil Procedure, 1908 — Section 96
High Courts13 Jul 2018Allowed
State of Himachal Pradesh Vs Mool Chand
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 50Code of Criminal Procedure, 1973 — Section 173
High Courts12 Jul 2018Dismissed
Sunil Kumar Vs Dina Nath And Others.
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0012
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10
High Courts11 Jul 2018Disposed of
Land Acquisition Collector Vs Surjit Singh And Others
High Court Of Himachal Pradesh · (2018) AIRCC 2819
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 7, 18
High Courts11 Jul 2018Disposed of
Parmod Sood Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0010
Arbitration & Conciliation Act, 1996 — Section 14, 15
High Courts11 Jul 2018Dismissed
Parvesh Kumar Vs Asha Kumari & Anr.
High Court Of Himachal Pradesh · (2018) 2 SimLC 720
Code of Criminal Procedure, 1973 — Section 125, 482
High Courts10 Jul 2018Disposed of
Dolma Sherpa Vs State of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0008
Code of Criminal Procedure, 1973 — Section 154, 320, 482Indian Penal Code, 1860 — Section 279, 337, 304AA