High Courts03 Jul 2018Dismissed
State Of Himachal Pradesh Vs Rattan Lal & Others
High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1006
Indian Penal Code, 1860 — Section 34, 323, 427, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 154
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 557 of 1,570
High Courts03 Jul 2018Disposed off
State of Himachal Pradesh Vs Rattan Lal & Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0024
Indian Penal Code, 1860 — Section 34, 323, 427, 452, 504, 506Code of Criminal Procedure, 1973 — Section 154
High Courts03 Jul 2018Disposed off
Joginder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) LatestHLJ 1039 (HP) : (2018) 2 SimLC 1044
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20, 42(1), 50, 57Code of Criminal Procedure, 1973 — Section 313
High Courts02 Jul 2018Disposed Of
Devi Chand And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 2 SimLC 1175
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 34, 506
High Courts02 Jul 2018Dismissed
Sukh Devi Vs Geeta Devi
High Court Of Himachal Pradesh · (2018) 2 SimLC 916
Code Of Civil Procedure, 1908 — Section 113, Order 1, Rule 10, Order 46 Rule 1
High Courts02 Jul 2018Dismissed
State of Himachal Pradesh Vs Chhewang Bodh & Other
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0022
Code of Criminal Procedure, 1973 — Section 154, 374, 378(3)Indian Penal Code, 1860 — Section 147, 149, 323, 336, 354, 379, 427, 452, 504, 506
High Courts02 Jul 2018Disposed off
Kashmir Singh Alias Kashmiru Vs State Of H.P
High Court Of Himachal Pradesh · (2018) 3 CriCC 706 : (2018) LatestHLJ 1011 (HP) : (2018) 3 RCRCriminal 733
Protection of Children from Sexual Offences Act, 2012 — Section 4, 24, 24(3), 36Indian Penal Code, 1860 — Section 452, 506Code of Criminal Procedure, 1973 — Section 154
High Courts02 Jul 2018Dismissed
Ramesh Kumar Vs Naresh Kumar
High Court Of Himachal Pradesh · (2018) LatestHLJ 999 (HP) : (2018) 2 SimLC 995
Code of Civil Procedure, 1908 — Section 113, Order 46 Rule 1
High Courts29 Jun 2018Disposed Of
Shri Bhajan Vs Dharam Parkash & Ors.
High Court Of Himachal Pradesh · (2018) 2 SimLC 1111
Code of Civil Procedure 1908 — Section 148Limitation Act, 1963 — Section 5
High Courts29 Jun 2018Disposed Of
State of H.P Vs Ishwar Dass (Since Deceased) Through His Legal Heirs & Another
High Court Of Himachal Pradesh · (2018) LatestHLJ 895 (HP) : (2018) 2 SimLC 1146
Punjab Village Common Lands (Regulation) Act, 1961 — Section 4Himachal Pradesh Village Common Land Vesting and Utilization Act, 1975 — Section 10
High Courts29 Jun 2018Disposed Of
Bindal Engineering Works Vs Som Nath
High Court Of Himachal Pradesh · (2018) 2 RCR (Rent) 371
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2, 11
High Courts29 Jun 2018Disposed Of
Yash Pal Vs Principal Secretary (Art, Language & Culture) to the government of Himachal Pradesh & others
High Court Of Himachal Pradesh · (2018) 06 SHI CK 0048
High Courts29 Jun 2018Disposed Of
Ashwani Kumar Vs Union of India & Others
High Court Of Himachal Pradesh · (2018) 06 SHI CK 0047
High Courts29 Jun 2018Disposed Of
Sh. Sain Ram Jhingta Vs Parwinder Kumar Chopra & Another
High Court Of Himachal Pradesh · (2018) 06 SHI CK 0046
Code of Criminal Procedure, 1973 — Section 313, 372, 378, 378(1)(a), 378(1)(b), 378(3), 482Indian Penal Code 1860 — Section 427
High Courts29 Jun 2018Disposed Of
Mohinder Singh (Since Deceased) Through His Legal Heirs Vs Gian Chand And Others
High Court Of Himachal Pradesh · (2018) 2 RCRRent 189 : (2018) 2 SimLC 1115
Himachal Pradesh Urban Rent Control Act, 1987 — Section 2
High Courts29 Jun 2018Disposed Of
Chaman Singh Vs UCO Bank & Others
High Court Of Himachal Pradesh · (2018) 06 SHI CK 0039
High Courts27 Jun 2018Disposed Of
Parwati Devi And Another Vs State Bank of Patiala And Others
High Court Of Himachal Pradesh · AIR 2018 (HP) 114
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 13(13), 17(3)Security Interest (Enforcement) Rules, 2002 — Rule 9
High Courts27 Jun 2018Disposed Of
Mustfa Vs State of Himachal Pradesh And Anr.
High Court Of Himachal Pradesh · (2018) 4 BC 4 : (2018) 3 DCR 429
Code of Criminal Procedure 1973 — Section 156(3), 320, 482Indian Penal Code 1860 — Section 120B, 406, 420Constitution of India, 1950 — Article 226
High Courts27 Jun 2018Disposed Of
Sandeep Chauhan Vs State of Himachal Pradesh & Ors. Sandeep Chauhan
High Court Of Himachal Pradesh · (2018) 3 SimLC 1215
Code of Criminal Procedure 1973 — Section 320, 482Indian Penal Code 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187
High Courts26 Jun 2018Disposed Of
Kuldeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 06 SHI CK 0044
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code 1860 — Section 419, 420Information Technology Act, 2000 — Section 66C