High Courts10 Jul 2018Disposed of
Sohan Lal Vs Lekh Ram & Others.
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0007
Code of Civil Procedure, 1908 — Order 1 Rule 10
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 556 of 1,570
High Courts10 Jul 2018Disposed of
Tilak Raj, Contractor Vs Chief Engineer (MZ) And Another
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0006
Arbitration & Conciliation Act, 1996 — Section 11, 11(8), 12, 12(5), 23, 29A
High Courts10 Jul 2018Allowed
Master Ritik Verma (Minor) Vs Sunita Kashyap And Others
High Court Of Himachal Pradesh · (2018) AAC 1727 : (2018) 3 ACC 480 : (2019) ACJ 720 : (2018) LatestHLJ 1020 (HP) : (2019) 1 TAC 154
Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 166Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts09 Jul 2018Disposed Of
Mamta Devi Vs Kamal Kumar
High Court Of Himachal Pradesh · (2018) 2 AnWR 264
Code Of Civil Procedure, 1908 — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 173
High Courts09 Jul 2018Disposed of
Ishant Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0004
Code of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i)
High Courts09 Jul 2018Disposed of
Pradeep Aggarwal Vs Maya Poddar And Another
High Court Of Himachal Pradesh · (2019) AIRCC 173 : (2018) 2 RCRRent 307
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 20, 21Constitution Of India — Article 227
High Courts06 Jul 2018Dismissed
Kitish Kumar Vs Procter & Gamble Home Products Pvt. Ltd
High Court Of Himachal Pradesh · (2018) 159 FLR 921 : (2018) LabLR 943
High Courts06 Jul 2018Disposed Of
Priti Sharma Vs Yashpal Sharma
High Court Of Himachal Pradesh · (2018) 2 DMC 854 : (2018) 3 HLR 279
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 24, 25, 151Code Of Criminal Procedure, 1973 — Section 125
High Courts06 Jul 2018Dismissed
Narender Sharma And Others Vs Sunaina Devi
High Court Of Himachal Pradesh · (2018) 2 RCRRent 326
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Evidence Act, 1872 — Section 114
High Courts06 Jul 2018Disposed off
Chandra Shekhar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 5 RCRCriminal 514
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 120BCode of Criminal Procedure, 1973 — Section 438
High Courts06 Jul 2018Disposed off
Jalmi Ram And Others Vs Land Acquisition Collector And Another
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0028
Land Acquisition Act, 1894 — Section 9, 12(2), 18, 37(2)
High Courts06 Jul 2018Allowed
Dilbagh Singh Alias Ashu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0002
Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts06 Jul 2018Disposed of
State of Himachal Pradesh Vs Madho Ram And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0001
Code of Criminal Procedure, 1973 — Section 173, 313Indian Penal Code, 1860 — Section 34, 323, 324, 336, 341, 451, 504, 506
High Courts05 Jul 2018Disposed Of
Tara Wati & Others Vs Suman & Others
High Court Of Himachal Pradesh · (2018) AIR(HP) 137 : (2018) LatestHLJ(HP) 1046
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 4(3)
High Courts05 Jul 2018Disposed off
Shri Yaseen Vs Mohd. Gulzar
High Court Of Himachal Pradesh · (2018) 2 RCRRent 319
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 14(2)(i), 20, 21, 21(1), 24, 24(2), 26Limitation Act, 1963 — Section 5
High Courts05 Jul 2018Disposed off
Bhagwati Devi And Another Vs Union of India And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0026
Central Civil Services (Pension) Rules 1972 — Section 4
High Courts04 Jul 2018Allowed
Prem Chand Vs Lal Chand
High Court Of Himachal Pradesh · (2019) 1 BC 390 : (2018) 3 DCR 18 : (2018) 2 NIJ 590
Negotiable Instruments Act, 1881 — Section 46, 118, 138, 139Indian Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 18
High Courts04 Jul 2018Disposed Of
Rajinder Singh Sablaik Vs Pritmi Devi And Others
High Court Of Himachal Pradesh · (2018) AAC 1464 : (2018) 2 AnWR 311
Motor Vehicles Act, 1988 — Section 166
High Courts04 Jul 2018Disposed Of
Panch Ram Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2018) AIRCC 3104
Constitution Of India, 1950 — Article 300AHimachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 11, 15
High Courts04 Jul 2018Disposed off
Atul Gupta Vs Parshotami Devi & Others
High Court Of Himachal Pradesh · (2018) 2 RCR (Rent) 427
Transfer of Property Act, 1882 — Section 59Registration Act, 1908 — Section 17