High Courts08 Aug 2018Partly Allowed
Reliance General Insurance Company Limited Vs Meena Devi & Others
High Court Of Himachal Pradesh · (2019) AAC 388
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 554 of 1,570
High Courts08 Aug 2018Disposed Off
State Of H.P. And Others Vs Roop Lal And Others
High Court Of Himachal Pradesh · AIR 2018 HP 172
Land Aquisition Act 1894 — Section 4, 34
High Courts08 Aug 2018Disposed Off
Smt. Devaku (Deleted Vide Order Dated 31.08.2012) And Others Vs Ramesh Chand (Since Deceased) Through His Legal Heirs & Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0008
Hindu Marriage Act, 1955 — Section 16, 16(1), 16(2), 16(3)
High Courts08 Aug 2018Dismissed
Vinod Kumar Vs M/s Nova Security Service Pvt. Ltd.
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0007
Industrial Disputes Act, 1947 &mdas; Section 9A
High Courts08 Aug 2018Disposed Off
Future Generali India Insurance Company Ltd. Vs Pooja Sharma & Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0006
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts08 Aug 2018Disposed Off
Sh. Mahender Kumar Vs Vikesh Thakur
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0005
Code of Civil Procedure, 1908 — Section 2(11), Section 151, Order 22 Rule 3, Order 22 Rule 5
High Courts08 Aug 2018Disposed Off
Shri Gian Chand Vs Sh. Keshav And Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0004
Transfer of Property Act, 1882 — Section 122, 123
High Courts07 Aug 2018Disposed Of
Mukesh Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2019) 2 CriCC 248 : (2018) LatestHLJ(HP) 1159 : (2018) 3 SimLC 1353
Indian Penal Code, 1860 — Section 186, 189, 353, 451, 498A, 506Prevention Of Damage To Public Property Act, 1984 — Section 3Code Of Criminal Procedure, 1973 — Section 154
High Courts06 Aug 2018Dismissed
Roshni Devi Vs Dhruv Chand Katoch (Dead) Through Lrs
High Court Of Himachal Pradesh · (2018) 2 RCRRent 424 : (2018) 2 RentLR 534
Himachal Pradesh Urban Rent Control Act, 1987 — Section 21, 24(5)Code Of Civil Procedure, 1908 — Section 115
High Courts03 Aug 2018Disposed Of
Daulat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) CriLJ 131
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 173, 228, 397, 401, 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 21, 24, 25, 27A, 37, 52A
High Courts03 Aug 2018Dismissed
Prakash And Another Vs Sanjeev Kumar & Others
High Court Of Himachal Pradesh · (2019) 2 CivCC 304 : (2017) Sup SimLC 549
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts03 Aug 2018Allowed
Rajinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 2 CriCC 200 : (2018) LatestHLJ(HP) 1150 : (2018) 3 SimLC 1331
Indian Penal Code, 1860 — Section 90, 375, 376, 420, 494Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts03 Aug 2018Allowed
Suresh Kumar Vs University Grants Commission And Another
High Court Of Himachal Pradesh · (2018) 3 SimLC 1292
Indian Penal Code, 1860 — Section 378, 379Indian Electricity Act, 1910 — Section 39, 50
High Courts02 Aug 2018Allowed
M/s Fresenius Kabi Oncology Limited Vs H.P. State Industrial Development Corporation Limited
High Court Of Himachal Pradesh · (2018) 3 SimLC 1282
Code Of Civil Procedure, 1908 — Section, Order 21 Rule 16, Order 21 Rule 17Companies Act, 1956 — Section 21, 21(3), 22, 23, 23(1)Companies Act, 2013 — Section 394
High Courts01 Aug 2018Dismissed
Amar Chand Vs Punjab State Electricity Board & Anr
High Court Of Himachal Pradesh · (2018) AIR(HP) 180 : (2019) 1 CivCC 379 : (2018) 3 SimLC 1521
Indian Officials Secrets Act, 1923 — Section 2(8)(d)Code Of Civil Procedure, 1908 — Section 10
High Courts01 Aug 2018Disposed Off
Ramesh Chand Vs State of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2018) 3 SimLC 1584
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187
High Courts01 Aug 2018Disposed Off
Suresh Kumar Kalia Vs State of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 429Motor Vehicles Act, 1988 — Section 184, 187
High Courts27 Jul 2018Allowed
Kapil Dev Bansal Vs Himachal Pradesh Urban Development Authority
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0040
High Courts27 Jul 2018Disposed off
Vijay Anand Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0039
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337
High Courts27 Jul 2018Disposed off
Vishwas Kumar Vs State of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2018) 07 SHI CK 0037