High Courts23 Aug 2018Disposed Off
Rattani Vs Amrit Lal
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0026
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 553 of 1,570
High Courts23 Aug 2018Disposed Off
Atma Ram And Others Vs Chaman Lal & Another
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0025
High Courts23 Aug 2018Disposed Off
Ramesh Malik (Deceased) Represented Through LRs And Others Vs J.S. Sharma And Others
High Court Of Himachal Pradesh · (2018) LatestHLJ 1106 (HP) : (2018) 2 RCRRent 437 : (2018) 2 RentLR 460
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14Indian Evidence Act, 1872 — Section 114Code of Civil Procedure, 1908 — Section 115
High Courts20 Aug 2018Disposed Off
Prem Singh Through his LR Parsino Devi Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2018) 192 AIC 296 : (2019) 1 CivCC 548
Code of Civil Procedure, 1908 — Section 9, Section 26, Order 7 Rule 2Specific Relief Act, 1963 — Section 34, 38, 39Constitution Of India, 1950 — Article 227
High Courts20 Aug 2018Disposed Off
Bimla Devi And Others Vs Financial Commissioner (Appeals) And Another
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0022
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts20 Aug 2018Disposed Off
Shyam Lal Vs Rattan Lal Through LRs And Another
High Court Of Himachal Pradesh · (2018) 192 AIC 307 : (2018) 3 SimLC 1526
High Courts20 Aug 2018Disposed Off
Krishan Dass Vs Ghan Shyam & Ors.
High Court Of Himachal Pradesh · AIR 2018 (HP) 151: (2018) 4 Civ CC 601
Code of Civil Procedure, 1908 — Section 115, Order 9 Rule 4Limitation Act, 1963 — Section 5, Article 122
High Courts20 Aug 2018Disposed Off
Suresh Kumar Vs Harbans Lal & Ors.
High Court Of Himachal Pradesh · (2018) 192 AIC 305 : (2019) 1 CivCC 375
Indian Evidence Act, 1872 — Section 65Himachal Pradesh Town and Country Planning Act, 1977 — Section 16(c )Right to Information Act, 2005 — Section 18, 20
High Courts20 Aug 2018Disposed Off
Oriental Insurance Company Ltd. Vs Bhajan Singh And Others
High Court Of Himachal Pradesh · (2019) AAC 92
Motor Vehicles Act, 1988 — Section 166, 173, 181, 189Indian Penal Code, 1860 — Section 279, 337, 338
High Courts17 Aug 2018Disposed Off
Sachin Kumar And Others Vs State of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2018) 3 SimLC 1611
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 320, 323, 325, 506
High Courts14 Aug 2018Disposed Off
Court On Its Own Motion Vs State of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2018) 4 SCT 74
Code Of Criminal Procedure, 1973 — Section 125Indian Foreign Service (Conduct and Discipline) Rules, 1961 — Rule 8(2)Constitution Of India, 1950 — Article 16
High Courts14 Aug 2018Disposed Off
Dharam Pal Gupta Vs State of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0014
Constitution Of India, 1950 — Article 14, 16
High Courts13 Aug 2018Disposed Off
Ramesh Chand & Another Vs Shiv Chand & Others
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0013
Code of Civil Procedure, 1908 — Section 151, Order 26 Rule 1E, Order 26 Rule 4A, Order 26 Rule 1, Order 18 Rule 4, Order 18 Rule 19, Order 17 Rule 5(a), Order 17 Rule 5(b)Constitution of India, 1950 — Article 227
High Courts13 Aug 2018Disposed Off
Gurjot Kaur & Anr. Vs Director General Employee State Insurance Corporation & Ors.
High Court Of Himachal Pradesh · (2018) LatestHLJ 1103 (HP)
Employees' State Insurance Act, 1948 — Section 44
High Courts13 Aug 2018Disposed Off
Ramesh Kumar Vs State of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0011
Himachal Pradesh Panchayati Raj Act, 1994 — Section 2(3), 2(280), 5, 9, 77, 78, 79, 80, 80(2), 80(3), 80(4), 80(9), 85, 87, 91, 120, 129, 129(2)Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 128, 129, 131, 133, 134
High Courts13 Aug 2018Disposed Off
Rajeev Sharma Vs Sanjeev Kumar Jain And Another
High Court Of Himachal Pradesh · (2019) 1 DCR 12 : (2017) Sup SimLC 562
Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 148, 149, 324, 386, 420, 452, 506Code Of Criminal Procedure, 1973 — Section 311, 372, 374, 378(4), 482
High Courts10 Aug 2018Disposed Off
Mohan Mehta Vs State of Himachal Pradesh And Other
High Court Of Himachal Pradesh · (2018) 08 SHI CK 0009
Himachal Pradesh Cooperative Societies Act, 1968 — Section 94(2)(b)
High Courts09 Aug 2018Dismissed
State Of H.P Vs Deepak Chand
High Court Of Himachal Pradesh · (2019) 2 CriCC 408 : (2018) 3 SimLC 1355
Indian Penal Code, 1860 — Section 375, 376, 506Evidence Act, 1872 — Section 113A, 113B, 114A
High Courts08 Aug 2018Partly Allowed
United India Insurance Company Limited And Ohers Vs Nindu Sharma And Others
High Court Of Himachal Pradesh · (2019) AAC 46
Motor Vehicles Act, 1988 — Section 168
High Courts08 Aug 2018Partly Allowed
National Insurance Company Limited Vs Vikrama Devi & Another
High Court Of Himachal Pradesh · (2018) AAC 1624