High Courts05 Sept 2018Disposed Of

Jhabe Ram Vs Room Singh

High Court Of Himachal Pradesh · (2018) 2 NIJ 443

Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
High Courts27 Aug 2018Disposed Off

Rahul Vs State of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2018) 08 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 325, 341, 504, 506Constitution Of India, 1950 — Article 32, 226