COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 550 of 1,570

High Courts01 Oct 2018Disposed Off

Subhash Chander Bhalla through LRs Gaurav Bhalla And Ors. Vs State of Himachal Pradesh Through Collector Shimla And Anr

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0004

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Indian Evidence Act, 1872 — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)

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High Courts01 Oct 2018Disposed Off

Reliance General Insurance Company Vs Gian Chand & Ors

High Court Of Himachal Pradesh · (2018) 3 SimLC 1560

Motor Vehicles Act, 1988 — Section 173Code of Civil Procedure, 1908 — Order 41 Rule 33

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High Courts01 Oct 2018Disposed Off

Universal Sompo General Insurance Company Ltd Vs Amandeep Kaur & Ors

High Court Of Himachal Pradesh · (2018) 3 SimLC 1570

Motor Vehicles Act, 1988 — Section 173Code of Civil Procedure, 1908 — Order 41 Rule 33

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High Courts01 Oct 2018Disposed Off

Babu Ram Vs Achhru (deceased) through LRs Smt. Kanku Devi & Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0001

Code of Civil Procedure, 1908 — Order 21 Rule 32

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High Courts28 Sept 2018Disposed Off

Faisel Babu Naduvil Parambil Vs State of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0036

Code Of Criminal Procedure, 1973 — Section 156(3), 320, 482

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High Courts27 Sept 2018Disposed Off

Sunita Devi And Another Vs Makhan Lal

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 125, 482Indian Evidence Act, 1872 — Section 45, 112, 114

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High Courts27 Sept 2018Allowed

Sh. Parkash Kumar And Others Vs Rajiv Shankar And Others

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0034

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High Courts26 Sept 2018Dismissed

Arun Kumar Vs State of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0032

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 109, 120B, 342, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 17

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High Courts25 Sept 2018Allowed

Anup Ram Vs State of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)

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High Courts24 Sept 2018Disposed Off

Lesru Ram (deceased) Through LR’s Kalu Devi And Others Vs Collector Land Acquisition NHPC And Another

High Court Of Himachal Pradesh · (2019) AIRCC 58 : (2018) LatestHLJ 1115 (HP)

Code of Civil Procedure, 1908 — Section 115, 146, Order 21 Rule 11(2)Land Acquisition Act, 1894 — Section 18, 28A

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High Courts24 Sept 2018Disposed Off

Gopal Singh Vs State of Himachal Pradesh & Anr.

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0029

Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29

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High Courts20 Sept 2018Disposed Off

Reliance General Insurance Company Ltd. Vs Smt. Leela Devi & Others

High Court Of Himachal Pradesh · (2018) 3 SimLC 1499

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High Courts20 Sept 2018Dismissed

Deepak Singh Vs State of Himachal Pradesh & Anr.

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0027

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 177, 201, 376, 511Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 29

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High Courts20 Sept 2018Disposed Off

Master Chaman Bahadur Vs Shri Bhim Singh Panwar & Anr.

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0026

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High Courts20 Sept 2018Dismissed

Dinesh Ranta & Another Vs Pushpa Chauhan & Others

High Court Of Himachal Pradesh · (2018) 3 SimLC 1518

Code of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts20 Sept 2018Disposed Off

Brij Lal & Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0022

Code Of Criminal Procedure, 1973 — Section 177, 178, 179, 181, 189, 407, 482Indian Penal Code, 1860 — Section 34, 302, 323, 382

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High Courts20 Sept 2018Disposed Off

Court On Its Own Motion Vs State of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2019) CriLJ 1363

Code Of Criminal Procedure, 1973 — Section 132, 161, 164, 164(5), 172, 283, 295Constitution Of India, 1950 — Article 20, 20(3), 215, 129

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High Courts18 Sept 2018Disposed Off

Anil Kumar Budhiraja Vs State of Himachal Pradesh & Anr.

High Court Of Himachal Pradesh · (2018) 09 SHI CK 0024

Indian Penal Code, 1860 — Section 304B

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High Courts18 Sept 2018Disposed Off

Shri Thakur Singh And Another Vs Shri Puran Sukh

High Court Of Himachal Pradesh · (2018) LatestHLJ 1267 (HP)

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High Courts18 Sept 2018Dismissed

M/s Banjara Camps and Retreats Private Limited Vs Shiv Lal And Another

High Court Of Himachal Pradesh · (2018) LatestHLJ 1374 (HP)

Himachal Pradesh Transfer of land (Regulation) Act, 1968 — Section 3, 3(2), 4, 5, 6, 10Indian Encasements Act, 1882 — Section 52, 53, 54, 55Himachal Pradesh Municipal Corporation Act, 1994 — Section 253

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