COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 549 of 1,570

High Courts22 Oct 2018Disposed Off

Kuldeep @APPELLANT@Hash State of Himachal Pradesh and Another

High Court Of Himachal Pradesh · (2018) LatestHLJ 1481 (HP)

Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506

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High Courts22 Oct 2018Disposed Off

Oriental Insurance Company Limited @APPELLANT@Hash Vinod Kumar and Others

High Court Of Himachal Pradesh · (2019) AAC 6 : (2019) 2 ACC 305 : (2018) 3 SimLC 1754 : (2019) 1 TAC 81

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts11 Oct 2018Disposed Off

Ram Tari & Ors @APPELLANT@Hash Shri Rattan Chand & Ors

High Court Of Himachal Pradesh · AIR 2019 HP 23 : (2018) LatestHLJ 1476 (HP)

Hindu Succession Act, 1956 — Section 22, 22(1)

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High Courts11 Oct 2018Disposed Off

Latif Mohd @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 1341 (HP)

Code Of Criminal Procedure, 1973 — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20

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High Courts08 Oct 2018Allowed

Jeewan Lakshmi Vs Dr. Shrikant Baldi

High Court Of Himachal Pradesh · (2018) 3 CLR 1070

Constitution Of India, 1950 — Article 21Equal Remuneration Act, 1976 — Section 10(2)Maternity Benefit Act, 1961 — Section 21

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High Courts08 Oct 2018Disposed Off

Deepak Kumar @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 1269 (HP)

Indian Penal Code, 1860 — Section 201, 306, 498AConstitution Of India, 1950 — Article 21

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High Courts08 Oct 2018Dismissed

Himachal Pradesh Power corporation Ltd @APPELLANT@Hash M/s ORANGE Business Service India Technology Pvt. Ltd

High Court Of Himachal Pradesh · (2018) LatestHLJ 1324 (HP) : (2018) 3 SimLC 1428

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High Courts05 Oct 2018Disposed Of

Sohan Lal Vs Indira Devi And Another

High Court Of Himachal Pradesh · (2018) 2 NIJ 564

Code Of Criminal Procedure, 1973 — Section 138, 320, 482Negotiable Instruments Act, 1881 — Section 138, 147

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High Courts05 Oct 2018Dismissed

Sukh Dev Alias Devi Ram Vs Lata Kumari & Others

High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1300

Code Of Criminal Procedure, 1973 — Section 156(3), 202, 227, 228, 482Indian Penal Code, 1860 — Section 120B, 420, 466, 468, 471Evidence Act, 1872 — Section 114

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High Courts05 Oct 2018Disposed Off

Anoop Kumar @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 1277 (HP)

Indian Penal Code, 1860 — Section 419, 420Constitution Of India, 1950 — Article 21

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High Courts05 Oct 2018Dismissed

Mast Ram @APPELLANT@Hash Tejinder Singh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0008

Code of Civil Procedure, 1908 — Order 2 Rule 2Limitation Act, 1963 — Article 65

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High Courts05 Oct 2018Dismissed

Sukh Dev alias Devi Ram Vs Lata Kumari & Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Evidence Act, 1872 — Section 120B, 420, 466, 468, 471Indian Evidence Act, 1872 — Section 114

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High Courts03 Oct 2018Disposed Of

Court On Its Own Motion Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1423

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High Courts03 Oct 2018Disposed Of

Sahil And Others Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1361

Constitution Of India, 1950 — Article 226

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High Courts03 Oct 2018Allowed

Shriram General Insurance Company Limited @APPELLANT@Hash Dinesh Kumar and Others

High Court Of Himachal Pradesh · (2019) 1 ACC 532 : (2019) ACJ 2990 : (2018) LatestHLJ 1437 (HP) : (2019) 1 TAC 51

Motor Vehicles Act, 1988 — Section 166

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High Courts01 Oct 2018Disposed Of

Kuldeep Singh Vs Milap Chand & Another

High Court Of Himachal Pradesh · (2018) 3 SimLC 1555

Indian Penal Code, 1860 — Section 34, 323, 325, 500, 506Code Of Criminal Procedure, 1973 — Section 313

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High Courts01 Oct 2018Disposed Of

State Of Himachal Pradesh Vs Kuldeep Singh & Others

High Court Of Himachal Pradesh · (2018) 3 SimLC 1396

Indian Penal Code, 1860 — Section 34, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 154, 313

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High Courts01 Oct 2018Allowed

Janam Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1415

Code Of Criminal Procedure, 1973 — Section 173, 173(2), 207, 209, 397, 482Indian Penal Code, 1860 — Section 323, 376, 427, 452, 511

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High Courts01 Oct 2018Allowed

Subhash Chander Bhalla Through LRS Gaurav Bhalla And Ors Vs State Of H.P. Through Collector Shimla And Anr

High Court Of Himachal Pradesh · (2018) 3 SimLC 1437

Code Of Civil Procedure, 1908 — Order 2 Rule 2Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 2(2), 118

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High Courts01 Oct 2018Disposed Off

Tanuja Dogra Vs National Institute of Technology & Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0005

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