COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 547 of 1,570

High Courts02 Nov 2018Disposed Of

Surinder Verma Vs Mohan Lal

High Court Of Himachal Pradesh · (2019) ACD 305

Negotiable Instruments Act, 1881 — Section 138, 139, 143, 147Code Of Criminal Procedure, 1973 — Section 258, 264, 320, 357(3), 397, 401, 431, 482Indian Penal Code, 1860 — Section 64

High Courts02 Nov 2018Dismissed

Aman Deep Pathania And Others Vs Himachal Pradesh High Court And Others

High Court Of Himachal Pradesh · (2019) LIC 1029

High Courts02 Nov 2018Dismissed

M/s Ambuja Cements Ltd Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2019) AIR(HP) 4 : (2019) 9 FLT 9

Constitution Of India, 1950 — Article 299Mineral Concession Rules, 1960, — Rule 54(1), 64A, 64B(2)Mines And Minerals (Development And Regulation) Act, 1957 — Section 9(2), 64A

High Courts02 Nov 2018Allowed

Vidya Devi and Another @APPELLANT@Hash Executive Engineer Electrical

High Court Of Himachal Pradesh · (2019) 160 FLR 286 : (2018) 4 LLJ 737 : (2018) 3 SimLC 1741

Employee’s Compensation Act, 1923 — Section 4(1)(a)(b)Workmen Compensation (Amendment) Act, 2009 — Section 4(1B), 7

High Courts01 Nov 2018Dismissed

State Of Himachal Pradesh Vs Suresh Kumar

High Court Of Himachal Pradesh · (2018) 3 SimLC 1697

Indian Penal Code, 1860 — Section 363, 376, 417, 506, 506(I), 506(II)Evidence Act, 1872 — Section 114(b), 118

High Courts01 Nov 2018Disposed Of

Director Central Sheep & Wool Research Institute & Another Vs Fagnu Ram And Others

High Court Of Himachal Pradesh · (2019) LabLR 226

Constitution Of India, 1950 — Article 226, 227

High Courts01 Nov 2018Disposed Of

Vikram Khimta Vs State Of H.P

High Court Of Himachal Pradesh · (2019) 5 RCRCriminal 300 : (2019) 1 SimLC 536

Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 313, 374(II), 378Indian Penal Code, 1860 — Section 34, 323, 366, 375, 376, 376(2)(g), 506Evidence Act, 1872 — Section 113A, 113B, 114A

High Courts01 Nov 2018Dismissed

General Manager, Northern Railway Vs Kamla Devi & Others

High Court Of Himachal Pradesh · (2018) LatestHLJ(HP) 1460 : (2019) 1 SimLC 29

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 25

High Courts01 Nov 2018Allowed

Sanjeev Kumar @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 2 CriCC 119 : (2018) LatestHLJ 1447 (HP)

Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 161, 313

High Courts31 Oct 2018Disposed Off

Bharti Kapoor @APPELLANT@Hash Des Raj

High Court Of Himachal Pradesh · (2019) 194 AIC 295 : AIR 2019 HP 13 : (2019) 1 CivCC 313 : (2018) 3 SimLC 1721

Hindu Marriage Act, 1955 — Section 13B

High Courts31 Oct 2018Dismissed

Sh. Romel Singh @APPELLANT@Hash Smt. Gur Devi & Ors

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0046

High Courts31 Oct 2018Allowed

Panna Lal @APPELLANT@Hash Mehar Chand

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0045

High Courts31 Oct 2018Dismissed

New India Assurance Company Ltd @APPELLANT@Hash Smt. Sunita Devi & Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0044

High Courts31 Oct 2018Dismissed

Hill View Co-operative Housing Society Ltd @APPELLANT@Hash Varinder Kumar

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0043

Himachal Pradesh Cooperative Societies Act, 1978 — Section 72, 76

High Courts31 Oct 2018Allowed

Tariq Mohammad @APPELLANT@Hash State of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0042

Code Of Criminal Procedure, 1973 — Section 107, 145, 146, 482

High Courts31 Oct 2018Dismissed

Sh. Sanjeev Gupta @APPELLANT@Hash Shri Shyam Dutt

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0041

High Courts31 Oct 2018Dismissed

M/s Bliss City Developers Pvt. Ltd @APPELLANT@Hash Krishan Singh

High Court Of Himachal Pradesh · (2019) 1 ShimLC 51

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Code of Civil Procedure, 1908 — Order 7, Rule 11

High Courts31 Oct 2018Allowed

Tek Singh @APPELLANT@Hash Sh. Amarjit Singh and Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0039

Code of Civil Procedure, 1908 — Order 41, Rule 27

High Courts31 Oct 2018Disposed Off

Michael Desouza @APPELLANT@Hash Sh. Suresha Nand

High Court Of Himachal Pradesh · (2019) 1 ShimLC 9

Indian Penal Code, 1860 — Section 279

High Courts31 Oct 2018Allowed

Sahil Sharma @APPELLANT@Hash State of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0037

Indian Penal Code, 1860 — Section 307Code Of Criminal Procedure, 1973 — Section 193