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High Court Of Himachal Pradesh judgments

31,399 judgments · page 548 of 1,570

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High Courts31 Oct 2018Dismissed

Jagan Nath and Others @APPELLANT@Hash Des Raj and Others

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0036

Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57
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High Courts31 Oct 2018Dismissed

Himanshu alias Shammi @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 4 CriCC 260 : (2018) 3 SimLC 1680

Evidence Act, 1872 — Section 6, 8, 118, 157Indian Penal Code, 1860 — Section 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts30 Oct 2018Disposed Off

Ankush @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0032

Constitution Of India, 1950 — Article 21
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High Courts30 Oct 2018Dismissed

Ramesh Chand @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0031

Indian Penal Code, 1860 — Section 376, 506(ii)Protection of children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 154, 164, 313
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High Courts29 Oct 2018

Virender Sehgal @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 161, 302
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High Courts29 Oct 2018Allowed

Surender Kumar @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0034

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(xv), 8, 21
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High Courts26 Oct 2018Disposed Off

Parvesh Kumar, Vikkey @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 21
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High Courts25 Oct 2018Allowed

Jaswant Singh @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0029

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21
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High Courts25 Oct 2018Disposed Off

Virender Singh @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 1527 (HP) : (2018) 3 SimLC 1732

Code Of Criminal Procedure, 1973 — Section 154, 313, 374, 397, 401Indian Penal Code, 1860 — Section 279, 337
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High Courts25 Oct 2018Dismissed

Jagdish Chand Sapehia @APPELLANT@Hash State of Himachal Pradesh & Others

High Court Of Himachal Pradesh · (2019) 1 ShimLC 11

Himachal Pradesh Co-operative Societies Act, 1968 — Section 37, 37(1), 37(1A), 37(5), 67Constitution Of India, 1950 — Article 14
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High Courts24 Oct 2018Dismissed

Parshotam Dutt Gautam @APPELLANT@Hash Ashwani Gautam and Others

High Court Of Himachal Pradesh · (2018) LatestHLJ 1506 (HP)

Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 14, Order 1 Rule 10(2)Constitution Of India, 1950 — Article 227
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High Courts24 Oct 2018Dismissed

Balbir Singh @APPELLANT@Hash State of Himachal Pradesh & Ors

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0026

Registration of Births and Deaths Act, 1969 — Section 13(3)Code of Civil Procedure, 1908 — Section 80, Order 41 Rule 27, Order 41 Rule 27(1), Order 26 Rule 4A
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High Courts24 Oct 2018Disposed Off

Vikas Kumar @APPELLANT@Hash State of Himachal Pradesh & Other

High Court Of Himachal Pradesh · (2018) 3 SimLC 1746

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354A, 452, 506
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High Courts24 Oct 2018Dismissed

Kamla (Deceased) Through her LRs’ Babu Ram and Others @APPELLANT@Hash Sant Ram

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0022

Code of Civil Procedure, 1908 — 151, Order 26 Rule 9
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High Courts23 Oct 2018Dismissed

Lachhmi Singh @APPELLANT@Hash Sohan Singh and Others

High Court Of Himachal Pradesh · (2018) LatestHLJ 1469 (HP)

Land Acquisition Act, 1894 — Section 30
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High Courts23 Oct 2018Dismissed

Shri Duni Chand @APPELLANT@Hash Sh. Budhi Prakash and Another

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0021

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution Of India, 1950 — Article 227
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High Courts23 Oct 2018Disposed Off

Himachal Pradesh State Financial Corporation Ltd @APPELLANT@Hash Vidya Devi and Others

High Court Of Himachal Pradesh · (2019) 1 SimLC 354

Contract Act, 1872 — Section 56
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High Courts23 Oct 2018Disposed Off

Duncan Glen Smith @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0019

Code Of Criminal Procedure, 1973 — Section 313, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 29Constitution Of India, 1950 — Article 19, 21
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High Courts23 Oct 2018

Sunil Chauhan @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 10 SHI CK 0018

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts22 Oct 2018Disposed Off

Sirat Sood @APPELLANT@Hash State of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 1 SimLC 346

Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 313, 374
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