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High Court Of Himachal Pradesh judgments

31,399 judgments · page 531 of 1,570

High Courts11 Jun 2019Dismissed

Ashok Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0001

Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 302, 304B, 306Evidence Act, 1872 — Section 32
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High Courts31 May 2019Dismissed

Jagat Ram Vs Ajit Singh

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0004

Code Of Civil Procedure, 1908 — Section 96, Order 8 Rule 9, Order 8 Rule 5, Order 8 Rule 10
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High Courts31 May 2019Allowed

Soma Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0003

Building And Other Construction Workers’ (Regulation Of Employment And Conditions Of Service) Act, 1996 — Section 12, 18, 18(3), 23, 24Himachal Pradesh Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2008 — Rule 266
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High Courts31 May 2019Allowed

Parmodh Sharma Vs Onkar Singh Thakur

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0001

Indian Penal Code, 1860 — Section 499Code Of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 21
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High Courts30 May 2019Dismissed

Neena Kumari Vs Pawan Kumar

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0019

Hindu Marriage Act, 1955 — Section 12(1)(c)Evidence Act, 1872 — Section 35
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High Courts30 May 2019Allowed

Aarti Goel Vs Ranjeet Shyam

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0015

Negotiable Instruments Act, 1881 — Section 138, 149Code Of Criminal Procedure, 1973 — Section 313, 391
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High Courts30 May 2019Dismissed

Rattan Singh Vs Roop Lal

High Court Of Himachal Pradesh · (2019) 05 SHI CK 0013

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 41 Rule 56
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