CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 529 of 1,570

High Courts01 Jul 2019Allowed

Bhoop Ram Vs State Of Himachal Pradesh And Anr

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0056

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 354, 406, 498A, 506Constitution Of India, 1950 — Article 142, 226
Read judgment
High Courts26 Jun 2019Allowed

Tara Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 379Indian Forest Act, 1927 — Section 32, 33
Read judgment
High Courts25 Jun 2019Allowed

Kamil Khan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0036

Code Of Criminal Procedure, 1973 — Section 436, 436AIndian Penal Code, 1860 — Section 34, 379Indian Forest Act, 1927 — Section 41, 42
Read judgment
High Courts24 Jun 2019Dismissed

State Of Himachal Pradesh Vs Sandeep Sharma

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0033

Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 154, 173(2), 313, 374Motor Vehicles Act, 1988 — Section 112, 112(1)
Read judgment
High Courts24 Jun 2019Allowed

Pankaj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0032

Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs Psychotropic Substances Act, 1985 — Section 21, 22, 42(2), 50, 61, 85
Read judgment
High Courts24 Jun 2019Dismissed

State Of Himachal Pradesh Vs Ankit Kumar

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0031

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 102Indian Penal Code, 1860 — Section 34, 323Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 10(6)
Read judgment
High Courts24 Jun 2019Allowed

Mohan Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 154, 436, 436AConstitution of India, 1950 — Article 21Indian Penal Code, 1860 — Section 376, 406, 506
Read judgment
High Courts21 Jun 2019Dismissed

Manoj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0027

Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 10
Read judgment
High Courts21 Jun 2019Allowed

Tek Chand Alias Indu Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0026

Code Of Criminal Procedure, 1973 — Section 154, 161, 173, 436, 436A, 437(1), 437(3), 439, 439(1)Indian Penal Code, 1860 — Section 34, 149, 201, 302, 392Evidence Act, 1872 — Section 27
Read judgment
High Courts21 Jun 2019Allowed

Meena Kumari Alias Matto Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 06 SHI CK 0025

Code Of Criminal Procedure, 1973 — Section 437, 439Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)Indian Penal Code, 1860 — Section 323
Read judgment