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High Court Of Himachal Pradesh judgments

31,399 judgments · page 528 of 1,570

High Courts05 Jul 2019Allowed

Balbir Singh Vs State Of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0076

Code Of Criminal Procedure, 1973 — Section 173, 320, 320(4)(a), 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 187
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High Courts05 Jul 2019Allowed

Vinay Dhawan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0075

Code Of Criminal Procedure, 1973 — Section 154, 169, 436, 436A, 439Indian Penal Code, 1860 — Section 34, 302Constitution Of India, 1950 — Article 21
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High Courts05 Jul 2019Disposed Off

Jai Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0074

Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 34, 379Indian Forest Act, 1927 — Section 41, 42
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High Courts04 Jul 2019Allowed

Prem Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0073

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 379
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High Courts04 Jul 2019Dismissed

Mohammad Gulzar Vs Yaseen

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0072

Code Of Civil Procedure, 1908 — Section 115Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(5)
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High Courts03 Jul 2019Disposed Off

Sandeep Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0069

Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 164, 436, 436AConstitution Of India, 1950 — Article 21
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High Courts02 Jul 2019Dismissed

State Of Himachal Pradesh Vs Chanpreet Singh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0066

Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 379, 427Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2
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High Courts01 Jul 2019Allowed

Prince Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0063

Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4
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High Courts01 Jul 2019Disposed Off

Rajender Pal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 07 SHI CK 0058

Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Constitution Of India, 1950 — Article 21
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