High Courts20 Jun 2019Dismissed
Mool Raj Vs Sonam Angroop
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0023
Code Of Civil Procedure, 1908 — Section 151, Order 26 Rule 9Constitution Of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 530 of 1,570
High Courts20 Jun 2019Allowed
Nisha Verma And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Essential Commodities Act, 1955 — Section 3, 7Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts20 Jun 2019Allowed
Daljit Singh And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 376, 420, 452, 467, 468, 471, 506
High Courts19 Jun 2019Dismissed
Rajinder Singh Vs Het Ram Bakhirta And Others
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0020
India Contract Act, 1872 — Section 17Limitation Act, 1963 — Section 17
High Courts18 Jun 2019Allowed
Naveeta Vs Bhagwan Singh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0019
Evidence Act, 1872 — Section 4, 112Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Section 151
High Courts17 Jun 2019Allowed
Sobharam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 436, 436ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 37Constitution Of India, 1950 — Article 21
High Courts14 Jun 2019Allowed
Jasdeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 307, 323, 324, 341Constitution of India, 1950 — Article 21
High Courts14 Jun 2019Dismissed
State Of Himachal Pradesh Vs Surjan Singh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0016
Indian Penal Code, 1860 — Section 323, 325, 504Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Jun 2019Dismissed
Himachal Pradesh State Road And Other Infrastructure Development Corporation Ltd Vs M/S C&C Construction Ltd
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0015
Arbitration And Conciliation Act, 1996 — Section 9, 17, 41, 41(b), 37Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts14 Jun 2019Dismissed
Mohinder Kumar Vs Sita Devi
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0014
Himachal Pradesh Land Revenue Act, 1953 — Section 107Code Of Civil Procedure, 1908 — Order 26 Rule 9Constitution Of India, 1950 — Article 227
High Courts13 Jun 2019Allowed
Naresh Thakur Alias Neshu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0013
Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 201, 302Arms Act, 1959 — Section 25, 27, 54, 59
High Courts13 Jun 2019Allowed
Hans Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 147, 149, 302, 323, 325, 341
High Courts13 Jun 2019Allowed
Bittoo Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0011
Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 376, 452, 506Constitution Of India, 1950 — Article 21
High Courts13 Jun 2019Dismissed
Ram Gopal Vs Vidya Devi
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 125(4), 127, 127(2), 397, 482Constitution Of India, 1950 — Article 227
High Courts12 Jun 2019Allowed
Jiwan alias Sarjivan And Others Vs Ram Pal And Others
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0009
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4, Order 22 Rule 9
High Courts12 Jun 2019Disposed Off
Dhanbir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 90, 120B, 192, 328, 344, 376, 377, 406, 420, 504, 506
High Courts12 Jun 2019Disposed Off
Abhishek Sharma Vs Aditi Sharma
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0006
Hindu Marriage Act, 1955 — Section 24
High Courts12 Jun 2019Disposed Off
Veena Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 436, 436A, 438Indian Penal Code, 1860 — Section 34, 304B, 306
High Courts12 Jun 2019Allowed
Namaskari Devi And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 245, 482Indian Penal Code, 1860 — Section 147, 148, 149, 201, 323, 504, 506Constitution Of India, 1950 — Article 227
High Courts11 Jun 2019Allowed
Yogesh Kaushik alias Amit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 06 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Constitution Of India, 1950 — Article 21