High Courts30 May 2019Dismissed
Seema Thakur Vs Tarsem Lal
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0011
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 532 of 1,570
High Courts30 May 2019Dismissed
M/S Kilhi Chobu Gwal Nallah Power Company Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0010
High Courts30 May 2019Dismissed
New India Assurance Co. Ltd Vs Kaushlya Devi And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0009
Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 173Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts30 May 2019Dismissed
Tej Pal Vs Kewal Ram And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0008
High Courts30 May 2019Allowed
National Insurance Company Ltd. Vs Shakuntala Devi And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0007
High Courts30 May 2019Partly Allowed
Oriental Insurance Co. Ltd. Vs Darshna Devi & Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0006
Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 173
High Courts30 May 2019Partly Allowed
ICICI Lombard General Insurance Company Ltd. Vs Kala Devi And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0005
High Courts29 May 2019Dismissed
State Of Himachal Pradesh Vs Ajay Kumar Sood
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0032
Arbitration And Conciliation Act, 1996 — Section 31, 31.7(b), 33, 33(3), 34
High Courts29 May 2019Dismissed
Jaram Singh Vs Santosh And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0031
High Courts29 May 2019Disposed Off
Bharat Bhushan Vaid Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 173(2), 173(8), 190(1)(b), 204, 205, 206, 207, 319, 397, 401Code Of Civil Procedure, 1908 — Section 173(8), 190, 193, 209, 319
High Courts29 May 2019Dismissed
State Of Himachal Pradesh Vs Dharmender
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0029
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts29 May 2019Allowed
Ravi Shankar Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307, 332, 353, 504, 506
High Courts29 May 2019Allowed
M/S Pamwi Tissue Ltd Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0027
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(3), 18(1), 25N, 25G, 25H, 33C(2)Constitution Of India, 1950 — Article 226
High Courts29 May 2019Dismissed
Executive Officer Vs Anil Kumar And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0026
Industrial Disputes Act, 1947 — Section 10(1), 25G, 25F, 25F(b)Constitution Of India, 1950 — Article 226
High Courts28 May 2019Allowed
Shishu Pal And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0035
High Courts28 May 2019Dismissed
Shanti Ram Vs Kali Dass
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0034
Code Of Civil Procedure, 1908 — Section 47
High Courts28 May 2019Allowed
M/S Virus Through Its Prop. Sh. Gaurav Walia And Another Vs Ramesh Jaswal
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0033
Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1973 — Section 216, 243, 311, 313Evidence Act, 1872 — Section 45, 73
High Courts27 May 2019Disposed Off
Guru Dutt Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0037
Code Of Criminal Procedure, 1973 — Section 164, 438Information Technology Act, 2000 — Section 67Indian Penal Code, 1860 — Section 509
High Courts27 May 2019Allowed
Punnu & ors Vs Darshan Kumar & Ors
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0036
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3)Constitution Of India, 1950 — Article 227
High Courts24 May 2019Partly Allowed
Oriental Insurance Company Ltd Vs Baldev And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0038
Motor Vehicles Act, 1988 — Section 166